High Courts26 Feb 2001Dismissed
Sukhdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 02 P&H CK 0153
Constitution of India, 1950 — Article 226Punjab Government National Emergency (Concession) Rules, 1965 — Rule 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 2,991 of 4,612
High Courts26 Feb 2001
Parminder Malik Vs New India Assurance Company
Punjab And Haryana At Chandigarh · (2003) ACJ 444 : (2001) 3 RCR(Civil) 556
Motor Vehicles Act, 1988 — Section 166
High Courts26 Feb 2001
M/s. R.S.B. Project Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 768
Constitution of India, 1950 — Article 226, 227
High Courts26 Feb 2001Dismissed
Raghubir Singh Vs Kabal Singh
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 841
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
High Courts26 Feb 2001Allowed
Gram Panchayat Kakra Vs Additional Director, Consolidation of Holdings, Punjab
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 139
Constitution of India, 1950 — Article 226East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42Punjab Village Common Lands (Regulation) Act, 1961 — Section 11
High Courts24 Feb 2001
Swarna Rani Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 02 P&H CK 0124
Constitution of India, 1950 — Article 226
High Courts24 Feb 2001
Furken alias Mana Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 71
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts24 Feb 2001Partly Allowed
Smt. Sumitra Vs Haryana Roadways, Jind Depot
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 676
Motor Vehicles Act, 1988 — Section 166, 173
High Courts23 Feb 2001Dismissed
Smt. Harbhajan Kaur Vs Jaswant Singh
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 723
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts23 Feb 2001
Chuhad Singh Vs Presiding Officer, Industrial Tribunal-cum-Labour Court, Panipat
Punjab And Haryana At Chandigarh · (2001) 02 P&H CK 0086
Industrial Disputes Act, 1947 — Section 10, 15
High Courts23 Feb 2001
Northern Minerals Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Criminal) 175
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 24(3, 24(4), 30(1)
High Courts23 Feb 2001
Dr. Parminder Charan Singh Vs Harjit Kaur
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 543
Hindu Marriage Act, 1955 — Section 12, 12(2), 13, 13
High Courts23 Feb 2001
Jaspal Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2001) 02 P&H CK 0016
High Courts22 Feb 2001Allowed
Food Corporation of India Vs Presiding Officer, Central Govt. Industrial Tribunal-cum-Labour Court, Chandigarh
Punjab And Haryana At Chandigarh · (2001) 02 P&H CK 0151
Industrial Disputes (Central) Rules, 1957 — Rule 15
High Courts22 Feb 2001
Punjab State Cooperative Bank Employee Union Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 02 P&H CK 0138
Punjab Cooperative Financing Institutions Service Rules, 1958 — Rule 5Punjab Co-operative Societies Act, 1961 — Section 69
High Courts22 Feb 2001
Gurbachan Singh Vs M/s. Jagyasu Re-Rolling Mills
Punjab And Haryana At Chandigarh · (2001) 02 P&H CK 0110
Constitution of India, 1950 — Article 226
High Courts22 Feb 2001
Lakhwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 771
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 417, 467, 468, 471Probation of Offenders Act, 1958 — Section 4
High Courts22 Feb 2001
Antu Vs Naresh Saran
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 790
Punjab Security of Land Tenures Act, 1953 — Section 2, 4, 5
High Courts22 Feb 2001
Zila Parishad, Ferozepur Vs The Presiding Officer, Labour Court, Bathinda
Punjab And Haryana At Chandigarh · (2001) 02 P&H CK 0056
Industrial Disputes Act, 1947 — Section 2
High Courts22 Feb 2001
Jagat Singh Vs Sat Pal
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 415
Constitution of India, 1950 — Article 226Punjab Land Revenue Act, 1887 — Section 118