High Courts16 Mar 2001Allowed
Darshan Singh Vs Assistant Registrar, Cooperative Societies, Yamuna Nagar
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 167
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 2,984 of 4,612
High Courts16 Mar 2001
State of Haryana Vs Mani Ram
Punjab And Haryana At Chandigarh · (2001) 2 LLJ 1489
Constitution of India, 1950 — Article 14, 16, 226, 227Industrial Disputes Act, 1947 — Section 25
High Courts16 Mar 2001
Jagjit Singh Walia Vs Punjab Mandi Karan Board, Chandigarh
Punjab And Haryana At Chandigarh · (2001) 03 P&H CK 0128
Punjab Agricultural Produce Markets Act, 1961 — Section 42
High Courts16 Mar 2001
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) CriLJ 2329 : (2001) 2 RCR(Criminal) 473
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 120
High Courts16 Mar 2001
Anu Lumba Vs Union of India
Punjab And Haryana At Chandigarh · (2001) 2 ILR (P&H) 214
Constitution of India, 1950 — Article 14, 16, 226
High Courts16 Mar 2001Dismissed
Jaggi Lal and Others Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 429
High Courts16 Mar 2001Allowed
Raj Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Criminal) 801
Criminal Procedure Code, 1973 (CrPC) — Section 451
High Courts16 Mar 2001Dismissed
Jagdish Vs Sukhdev
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 520
Motor Vehicles Act, 1988 — Section 166
High Courts16 Mar 2001
Ram Dev Vs Chandigarh Transport
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 593
Motor Vehicles Act, 1988 — Section 166
High Courts15 Mar 2001
Punjab Roadways, Tarn Taran Vs Piara Singh
Punjab And Haryana At Chandigarh · (2001) 03 P&H CK 0188
High Courts15 Mar 2001
Kulwant Kaur alias Preeti Vs Prem Nath
Punjab And Haryana At Chandigarh · (2002) 1 CivCC 498 : (2002) 1 DMC 565 : (2001) 3 RCR(Civil) 768
Constitution of India, 1950 — Article 227Hindu Adoptions and Maintenance Act, 1956 — Section 18, 18(1), 20, 20(2)
High Courts15 Mar 2001Dismissed
Suresh Kumar Vs Presiding Officer Labour Court, Hisar
Punjab And Haryana At Chandigarh · (2001) 03 P&H CK 0164
Industrial Disputes Act, 1947 — Section 10
High Courts15 Mar 2001
Balvinder Kaur Vs Ram Kumar
Punjab And Haryana At Chandigarh · (2002) 1 ACC 624 : (2002) ACJ 624 : (2001) 3 RCR(Civil) 576
Motor Vehicles Act, 1988 — Section 166
High Courts15 Mar 2001
M/s Thakar Chemicals Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 772
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 24
High Courts15 Mar 2001
Krishna Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 03 P&H CK 0109
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 14, 16
High Courts15 Mar 2001
Chander Bhan Vs Banwari Lal
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 786
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 23 Rule 3Specific Relief Act, 1963 — Section 2 , 22
High Courts15 Mar 2001
Karam Chand Vs Govt of India
Punjab And Haryana At Chandigarh · (2001) 03 P&H CK 0061
Constitution of India, 1950 — Article 226 , 227Industrial Disputes Act, 1947 — Section 10 , 10(1)Limitation Act, 1963 — Article 137
High Courts15 Mar 2001
D.D. Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 03 P&H CK 0044
Punjab Civil Services Rules, 1970 — Rule 10, 2.2, 5, 9.14(C)
High Courts15 Mar 2001
Vir Yagya Dutt Vs Union of India
Punjab And Haryana At Chandigarh · (2001) 03 P&H CK 0037
Constitution of India, 1950 — Article 226, 227Pension Regulations for Army, 1961 — Regulation 173, 173(A), 179
High Courts15 Mar 2001
Fizz Drinks P. Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2001) 123 STC 183
Constitution of India, 1950 — Article 141Haryana General Sales Tax Act, 1973 — Section 40(1)