High Courts04 Apr 2001Allowed
Ram Parshad Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Criminal) 11
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 279, 304A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 2,981 of 4,612
High Courts04 Apr 2001Dismissed
Kamrudin Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 599
Punjab Village Common Lands (Regulation) Rules, 1964 — Rule 8(3)
High Courts04 Apr 2001Dismissed
State of Haryana Vs Duli Chand
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 410
Land Acquisition Act, 1894 — Section 18, 54
High Courts03 Apr 2001Dismissed
Jagir Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 27
Northern India Canal and Drainage Act, 1873 — Section 30A, 30B
High Courts03 Apr 2001Dismissed
Ram Sarup Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 329
Constitution of India, 1950 — Article 226
High Courts03 Apr 2001
Garja Singh Vs Gram Panchayat of Village Majat
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 420
Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 30
High Courts03 Apr 2001
Arms Strong Rubber Ltd. Vs Gram Panchayat, Village Hambran, Ludhiana and others
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 400 : (2002) 3 CivCC 400 : (2002) 1 LJR 435 : (2001) 2 PLJ 405 : (2002) 3 RCR(Civil) 270
High Courts30 Mar 2001
Life Insurance Corporation of India Vs Swinder Singh Kaler
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 368
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 17
High Courts30 Mar 2001
Income Tax Officer Vs M/s. Jindal Enterprises (Regd.)
Punjab And Haryana At Chandigarh · (2001) 117 TAXMAN 156
Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 482Income Tax Act, 1961 — Section 269
High Courts30 Mar 2001
Hissar District Central Co-operative Bank Limited Hisar Vs S.L. Sharma
Punjab And Haryana At Chandigarh · (2001) 03 P&H CK 0077
Constitution of India, 1950 — Article 226Payment of Wages Act, 1936 — Section 1, 15(1), 15(3), 15(4), 17
High Courts30 Mar 2001Dismissed
Harbrinder Singh Vs Pawan Kumar Sharma
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 433 : (2001) 4 RCR(Civil) 654
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 10, 115, 21D
High Courts30 Mar 2001
Income Tax Officer Vs Jindal Enterprises
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 843 : (2001) 117 TAXMAN 156
Criminal Procedure Code, 1973 (CrPC) — Section 397, 482Income Tax Act, 1961 — Section 269SS, 276DD, 278B
High Courts30 Mar 2001Allowed
Baldev Singh Vs Bachan Kaur and others
Punjab And Haryana At Chandigarh · (2001) 03 P&H CK 0009
High Courts29 Mar 2001
Jaswant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 03 P&H CK 0140
Constitution of India, 1950 — Article 14, 16(1)Industrial Disputes Act, 1947 — Section 25
High Courts29 Mar 2001
Balwant Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 492
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 433A, 482
High Courts29 Mar 2001
G.S. Jhaj Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 1 ILR (P&H) 17
Criminal Procedure Code, 1973 (CrPC) — Section 345Penal Code, 1860 (IPC) — Section 228Punjab and Haryana High Court Rules and Orders, Vol. 5 (Chapter 9), Part A — Rule 7
High Courts29 Mar 2001
Suresh Chander Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 03 P&H CK 0072
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2
High Courts28 Mar 2001Allowed
Mohinder Singh Vs Santokh Singh
Punjab And Haryana At Chandigarh · (2002) 2 ACC 558 : (2001) 4 RCR(Civil) 635
Motor Vehicles Act, 1988 — Section 110
High Courts28 Mar 2001Allowed
Kuldip Singh Vs Santokh Singh
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 634
Motor Vehicles Act, 1988 — Section 110
High Courts28 Mar 2001Allowed
Yash Pal Sharma Vs Girdhari Lal
Punjab And Haryana At Chandigarh · (2001) 2 ACC 750 : (2003) ACJ 1434 : (2001) 4 RCR(Civil) 249
Motor Vehicles Act, 1988 — Section 107, 110