High Courts27 Apr 2001Allowed
Jagdev Singh Vs Paul Singh
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 670
Limitation Act, 1963 — Section 10, 11, 12, 13, 14Specific Relief Act, 1963 — Section 6, 6(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 2,977 of 4,612
High Courts27 Apr 2001Allowed
Punjab State Co-operative Supply and Marketing Federation Vs Union of India
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 749
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1989 — Section 78Sales of Goods Act, 1930 — Section 39, 40, 41, 44
High Courts26 Apr 2001
Shyam Sunder Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 04 P&H CK 0091
Constitution of India, 1950 — Article 14, 226, 311Haryana Civil Services (Punishment and Appeal) Rules, 1987 — Rule 5, 7Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 5
High Courts26 Apr 2001
Jai Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 842
Criminal Procedure Code, 1973 (CrPC) — Section 433AHaryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 9Penal Code, 1860 (IPC) — Section 376
High Courts26 Apr 2001Dismissed
Jaspal alias Jaswant Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 111
Civil Procedure Code, 1908 (CPC) — Section 11Punjab Village Common Lands (Regulation) Act, 1961 — Section 13B(2), 7(2)
High Courts26 Apr 2001
Tulsi Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 2 ILR (P&H) 465
Constitution of India, 1950 — Article 226Punjab Police Service Rules, 1959 — Rule 14, 6(1), 6(2)
High Courts26 Apr 2001Dismissed
Chander Bhan Vs The Municipal Corporation and Others
Punjab And Haryana At Chandigarh · (2001) 04 P&H CK 0043
Constitution of India, 1950 — Article 226
High Courts26 Apr 2001Dismissed
Ravinder Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 2 DMC 609
Constitution of India, 1950 — Article 161, 72Criminal Procedure Code, 1973 (CrPC) — Section 433APenal Code, 1860 (IPC) — Section 304
High Courts26 Apr 2001
Smt. Seema Vs Surender Kumar
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 228
Hindu Marriage Act, 1955 — Section 13, 13(1)
High Courts26 Apr 2001Dismissed
State of Haryana Vs Smt. Nirmala Devi
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 8
Motor Vehicles Act, 1988 — Section 166
High Courts26 Apr 2001Dismissed
Bhola Singh Vs Superintending Canal Officer, Patiala
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 327
Constitution of India, 1950 — Article 226Northern India Canal and Drainage Act, 1873 — Section 68(6)
High Courts25 Apr 2001
Smt. Sunita Devi Vs Jain Kishan
Punjab And Haryana At Chandigarh · (2001) 04 P&H CK 0107
Hindu Marriage Act, 1955 — Section 13
High Courts25 Apr 2001Allowed
Jai Chand Vs Mahesh Gupta
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 573
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5, 115
High Courts25 Apr 2001Dismissed
Chander Vs Rohtas
Punjab And Haryana At Chandigarh · (2002) 1 CivCC 559 : (2001) 4 RCR(Civil) 571
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts25 Apr 2001Dismissed
State of Haryana Vs Vijender Singh
Punjab And Haryana At Chandigarh · (2001) 04 P&H CK 0037
Constitution of India, 1950 — Article 226
High Courts25 Apr 2001Dismissed
Mahipal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 04 P&H CK 0029
Constitution of India, 1950 — Article 226
High Courts25 Apr 2001Dismissed
Ram Niwas Vs Union of India
Punjab And Haryana At Chandigarh · (2001) 04 P&H CK 0014
Pension Regulations for Army, 1961 — Regulation 173, 27(C)
High Courts24 Apr 2001Dismissed
Baldev Singh Vs Nachattar Singh and Others
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 676
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 115
High Courts24 Apr 2001
Dr. H.K. Verma Vs The Chaudhary Charan Singh Haryana Agricultural University, Hisar
Punjab And Haryana At Chandigarh · (2001) 04 P&H CK 0067
Constitution of India, 1950 — Article 14Haryana and Punjab Agricultural Universities Act, 1970 — Section 16(6)
High Courts24 Apr 2001Allowed
Rakesh Arora Vs Metro Motors
Punjab And Haryana At Chandigarh · (2001) 3 CivCC 645 : (2001) 4 RCR(Civil) 391
Transfer of Property Act, 1882 — Section 41