High Courts15 May 2001
Rajwinder Kaur Vs Senior Superintendent of Police, Amritsar
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Criminal) 94
Constitution of India, 1950 — Article 21, 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 2,972 of 4,612
High Courts15 May 2001
Manjinder Singh (Ex-serviceman) Vs Union of India
Punjab And Haryana At Chandigarh · (2001) 05 P&H CK 0117
Constitution of India, 1950 — Article 226, 227Pension Regulations for Army, 1961 — Regulation 173
High Courts15 May 2001Allowed
Data Ram Vs Financial Commissioner, Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 644
Punjab Tenancy Act, 1887 — Section 80, 81
High Courts15 May 2001Allowed
Ram Swaroop Vs Municipal Corporation, Amritsar
Punjab And Haryana At Chandigarh · (2001) 05 P&H CK 0044
Industrial Disputes Act, 1947 — Section 10
High Courts15 May 2001
Commissioner of Income Tax Vs Sukhjit Starch and Chemicals Ltd.
Punjab And Haryana At Chandigarh · (2001) 252 ITR 613
Income Tax Act, 1961 — Section 143, 143(1), 143(3), 215, 216
High Courts15 May 2001
Santosh Devi and Others Vs Haryana Vidut Prasaran Nigam and Others
Punjab And Haryana At Chandigarh · (2001) 05 P&H CK 0010
High Courts15 May 2001Dismissed
Ram Nath Vs Sham Sunder
Punjab And Haryana At Chandigarh · (2001) 3 CivCC 204 : (2001) 3 RCR(Civil) 674
Registration Act, 1908 — Section 17
High Courts14 May 2001Dismissed
Sharanjit Singh Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 265
Constitution of India, 1950 — Article 226
High Courts14 May 2001
Jaspal Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 05 P&H CK 0127
Constitution of India, 1950 — Article 14, 21, 226, 227
High Courts14 May 2001Dismissed
Rangila Singh Vs Jagtar Singh and Others
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 506
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts14 May 2001
Beant Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 05 P&H CK 0107
Constitution of India, 1950 — Article 14, 16, 21, 226, 227
High Courts14 May 2001Allowed
Rajesh Kaushik Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 644
Land Acquisition Act, 1894 — Section 4, 6
High Courts14 May 2001Dismissed
General Manager, Haryana Roadways Vs Rudhan Singh
Punjab And Haryana At Chandigarh · (2002) 94 FLR 192 : (2002) 3 LLJ 119
Industrial Disputes Act, 1947 — Section 2, 25
High Courts14 May 2001Dismissed
Ajit Singh Vs Joint Development Commissioner and Others
Punjab And Haryana At Chandigarh · (2001) 05 P&H CK 0009
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts13 May 2001Allowed
Tarwinder Singh Vs Ishwar Chand Mittal
Punjab And Haryana At Chandigarh · (2001) 3 CivCC 286 : (2001) 3 RCR(Civil) 824
Motor Vehicles Act, 1988 — Section 166
High Courts11 May 2001Dismissed
Ajaib Singh and another Vs The Gram Panchayat of Village Khanpur and others
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 293
High Courts11 May 2001
Vijay Soni Vs Chief Commissioner, Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · AIR 2002 P&H 38 : (2001) 2 ILR (P&H) 456 : (2001) 4 RCR(Civil) 287
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8Chandigarh Lease Hold of Sites and Buildings Rules, 1973 — Rule 13
High Courts11 May 2001Dismissed
Ram Dass Vs Smt. Kusam
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 103 : (2001) 3 RCR(Civil) 632
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151Hindu Marriage Act, 1955 — Section 13, 13(1)
High Courts11 May 2001Allowed
Balbir Singh Johar Vs Union of India
Punjab And Haryana At Chandigarh · (2001) 05 P&H CK 0136
Constitution of India, 1950 — Article 226, 227
High Courts11 May 2001
Nirmal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Criminal) 228
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409, 420, 467, 468Prevention of Corruption Act, 1947 — Section 5(1), 5(2)