High Courts04 Jul 2001
Lal Chand and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0024
Mines and Minerals (Development and Regulation) Act, 1957 — Section 30
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 2,965 of 4,612
High Courts03 Jul 2001Dismissed
Punjab Steel Corporation Vs M.S.T.C. Ltd.
Punjab And Haryana At Chandigarh · (2002) 1 CivCC 503 : (2002) 1 ILR (P&H) 321 : (2001) 4 RCR(Civil) 565
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2, Order 18 Rule 3, Order 7 Rule 1
High Courts03 Jul 2001Dismissed
Harvinder Kaur Vs The Joint Secretary, Co-operation (Appeals), Punjab
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 658
Constitution of India, 1950 — Article 226Punjab Co-operative Societies Act, 1961 — Section 26(ID), 27(3), 55, 56, 68
High Courts03 Jul 2001
Ajay Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0139
High Courts03 Jul 2001
Mastan Singh Vs Jaswinder Singh Zora Singh Sandhu
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Criminal) 2
Criminal Procedure Code, 1973 (CrPC) — Section 468Penal Code, 1860 (IPC) — Section 406, 409
High Courts03 Jul 2001Dismissed
Punjab Steel Corporation Vs M.S.T.C. Limited
Punjab And Haryana At Chandigarh · AIR 2001 P&H 331
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3, Order 7 Rule 1
High Courts02 Jul 2001
Raj Bahadur Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 1 ILR (P&H) 618
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Constitution of India, 1950 — Article 226
High Courts02 Jul 2001Allowed
Rabinder Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0148
Army Act, 1950 — Section 109, 122, 164(2), 3, 52Army Rules, 1954 — Rule 105 , 22, 23, 25, 33, 33Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(3), Order 41 Rule 23, 11
High Courts02 Jul 2001Dismissed
Poonam Vij and Others Vs The Thapar Institute of Engineering and Technology (Deemed University), Patiala and Another
Punjab And Haryana At Chandigarh · AIR 2001 P&H 378
Constitution of India, 1950 — Article 226Punjabi University Act, 1961 — Section 11, 19Punjabi University Regulation — Regulation 17
High Courts02 Jul 2001Allowed
Mohan Lal Vs Dharam Kaur (deceased) and others
Punjab And Haryana At Chandigarh · (2001) 3 CivCC 459 : (2002) 1 RCR(Civil) 223
Sikh Gurdwaras Act, 1925 — Section 37
High Courts02 Jul 2001Allowed
Mohan Lal Vs Dharam Kaur (Deceased) and Others
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0018
Sikh Gurdwaras Act, 1925 — Section 36, 37
High Courts18 Jun 2001
Dayanand Medical College and Hospital Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2001) 2 ILR (P&H) 494
Constitution of India, 1950 — Article 14, 141, 15(4), 16, 226Indian Medical Council Act, 1956 — Section 20, 33Postgraduate Medical Education Regulations, 2000 — Regulation 9, 9(2)
High Courts16 Jun 2001Dismissed
Krishan Parkash Singh and Others Vs Ajmer Singh and Others
Punjab And Haryana At Chandigarh · (2001) 06 P&H CK 0009
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts01 Jun 2001Dismissed
Jog Raj Vs Gram Panchayat (Gram Sabha) Tibba Nangal and others
Punjab And Haryana At Chandigarh · (2001) 06 P&H CK 0018
Civil Procedure Code, 1908 (CPC) — Section 100, 102
High Courts01 Jun 2001Allowed
Pepsu Road Transport Corporation, Patiala Vs Mehar Chand
Punjab And Haryana At Chandigarh · (2001) 06 P&H CK 0017
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 14, 16
High Courts01 Jun 2001Allowed
Shiwando Prabhakar Vs Sukhwinder Singh alias Chhinda
Punjab And Haryana At Chandigarh · (2002) ACJ 847 : (2001) 4 RCR(Civil) 209
Motor Vehicles Act, 1988 — Section 166
High Courts01 Jun 2001Partly Allowed
Muktiar Singh Vs Kailasho Devi
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 784
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1988 — Section 149(2), 166, 173, 49(2)
High Courts01 Jun 2001Dismissed
Gajjan Singh Vs Tersam Lal, Assistant Sub Inspector of Police
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 778
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A(1), 151Contempt of Courts Act, 1971 — Section 12, 2
High Courts01 Jun 2001Dismissed
Shingara Ram Vs Prem Chand
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 683
East Punjab Utilization of Lands Act, 1949 — Section 7, 7(1), 7(2), 7(3), 7(4)Punjab Security of Land Tenures Act, 1953 — Section 17
High Courts01 Jun 2001Dismissed
Ajlaur Singh Vs Jagtar Singh
Punjab And Haryana At Chandigarh · (2001) 3 CivCC 627 : (2001) 4 RCR(Civil) 292
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, Order 26 Rule 9, Order 39 Rule 2A