High Courts17 Jul 2001
Commissioner of Income Tax Vs Mohinder Goel
Punjab And Haryana At Chandigarh · (2002) 173 CTR 11 : (2002) 253 ITR 512 : (2002) 125 TAXMAN 974
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 2,961 of 4,612
High Courts17 Jul 2001Dismissed
Haryana Concast Ltd. (A Govt. Undertaking) Vs Subhash Chand
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0039
Constitution of India, 1950 — Article 14, 16
High Courts17 Jul 2001
R.K. Ranga Vs CBI Chandigarh
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Criminal) 647
Criminal Procedure Code, 1973 (CrPC) — Section 164, 439Essential Commodities Act, 1955 — Section 7, 7(1)Penal Code, 1860 (IPC) — Section 109, 120
High Courts16 Jul 2001
Gulab Chand Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2001) 171 CTR 132 : (2001) 252 ITR 719 : (2001) 119 TAXMAN 44
Income Tax Act, 1961 — Section 260A
High Courts16 Jul 2001Allowed
Rajinder Singh Vs The Presiding Officer
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0212
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1), 25
High Courts16 Jul 2001Allowed
Lichhami Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0207
Constitution of India, 1950 — Article 14, 21, 226
High Courts16 Jul 2001Partly Allowed
Badlu Ram Vs Director General of Police
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0196
Constitution of India, 1950 — Article 226, 227
High Courts16 Jul 2001Dismissed
Smt. Sheela Goel Vs The Punjab Urban Planning and Development Authority, Patiala
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 759
High Courts16 Jul 2001Allowed
Kashmiri Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0168
Constitution of India, 1950 — Article 14, 16
High Courts16 Jul 2001Allowed
Sarbati @ Saraswati Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Criminal) 800
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498
High Courts16 Jul 2001Dismissed
State of Haryana Vs Mahabir Singh
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0157
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1), 25
High Courts16 Jul 2001Dismissed
Pasupati Haryana Woolen Ltd. Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2002) 125 STC 463
Constitution of India, 1950 — Article 14, 19Haryana General Sales Tax Act, 1973 — Section 13BHaryana General Sales Tax Rules, 1975 — Rule 28A, 28A(11), 28A(9)
High Courts16 Jul 2001Partly Allowed
Gopal Krishan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0052
Constitution of India, 1950 — Article 14, 16, 226, 311(2), 6
High Courts16 Jul 2001Allowed
Arjan Singh Vs Babu Ram
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 409
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts16 Jul 2001Dismissed
Miss Simi Agarwal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0028
Constitution of India, 1950 — Article 14, 16, 226, 227
High Courts16 Jul 2001Dismissed
Vijay Kumar Vs Ramesh Kumar
Punjab And Haryana At Chandigarh · (2001) 2 CriminalCC 636 : (2002) 2 RCR(Criminal) 677
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34
High Courts16 Jul 2001Dismissed
Commissioner of Income Tax Vs Isher Dass Mahajan and Sons
Punjab And Haryana At Chandigarh · (2002) 253 ITR 284
Income Tax Act, 1961 — Section 80HHC
High Courts13 Jul 2001Allowed
Rajbala Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Criminal) 264
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 149, 155(2), 156(1), 212
High Courts13 Jul 2001Allowed
Banarsi Das and Another Vs Balwant and Others
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0176
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
High Courts13 Jul 2001Dismissed
Vardhman Polytex Limited and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2001) 78 ECC 53
Central Excises and Salt Act, 1944 — Section 3, 5ACustoms Act, 1962 — Section 12