High Courts07 Aug 2001Dismissed
Mohinder Singh and Another Vs Jasso and Another
Punjab And Haryana At Chandigarh · (2002) 1 CivCC 536 : (2002) 1 RCR(Civil) 145
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 3
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 2,953 of 4,612
High Courts07 Aug 2001Dismissed
Satish Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 08 P&H CK 0094
Civil Procedure Code, 1908 (CPC) — Section 80Punjab Police Rules, 1934 — Rule 16.2(1), 16.3(1)
High Courts07 Aug 2001
Haryana State Co-operative Labour and Construction Federation Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2002) 172 CTR 273 : (2001) 252 ITR 265
Income Tax Act, 1961 — Section 256(1)
High Courts07 Aug 2001
The Haryana State Co-operative Labour and Construction Federation Limited Vs The Commissioner of Income Tax, Patiala
Punjab And Haryana At Chandigarh · (2001) 08 P&H CK 0017
Income Tax Act, 1961 — Section 256(1)Punjab Co-operative Societies Act, 1961 — Section 58 , 59
High Courts06 Aug 2001Allowed
Pawan Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 2 CriminalCC 183 : (2002) 1 RCR(Criminal) 156
Penal Code, 1860 (IPC) — Section 302, 34
High Courts06 Aug 2001Dismissed
Jatinder Pal Singh and Another Vs Punjab Financial Corporation and Others
Punjab And Haryana At Chandigarh · (2001) 08 P&H CK 0168
State Financial Corporations Act, 1951 — Section 31
High Courts06 Aug 2001Dismissed
State Transport, Punjab Vs Gurjit Singh
Punjab And Haryana At Chandigarh · (2001) 08 P&H CK 0155
Constitution of India, 1950 — Article 226, 227
High Courts06 Aug 2001Allowed
Vikas Sharma Vs State of Haryana Mansvi Vs Guru Jambheshwar University
Punjab And Haryana At Chandigarh · (2001) 08 P&H CK 0143
Constitution of India, 1950 — Article 226, 227
High Courts06 Aug 2001
Ram Gopal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 1 ICC 761 : (2002) 2 LJR 349 : (2002) 1 LLR 567 : (2002) 1 PLJ 32 : (2002) 1 RCR(Civil) 30
High Courts06 Aug 2001Allowed
Mohinder Singh and Others Vs Karnail Singh and Others
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 136
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 14
High Courts03 Aug 2001Allowed
Smt. Bhago Vs Ram Lal
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 538
Hindu Marriage Act, 1955 — Section 13
High Courts03 Aug 2001
Smt. Mari @ Madi Vs Matadin and Another
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 687 : (2002) 2 RCR(Civil) 657
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts03 Aug 2001Allowed
Kiran Bala alias Swarn Kanta Vs Sharan Kumar
Punjab And Haryana At Chandigarh · (2002) 2 DMC 564
Hindu Marriage Act, 1955 — Section 9
High Courts03 Aug 2001Allowed
Smt. Sudesh Rani Vs Harbaksh Singh
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 468
Hindu Marriage Act, 1955 — Section 13, 23(1)
High Courts03 Aug 2001Allowed
Satpal and Brothers Vs Punjab National Bank, Thanesar and Another
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 206 : (2001) 4 RCR(Civil) 741
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts03 Aug 2001
United India Insurance Company Ltd. Vs Jatinder Kumari
Punjab And Haryana At Chandigarh · (2001) 3 LJR 752 : (2001) 4 RCR(Civil) 848
High Courts03 Aug 2001Allowed
Kala alias Krishan Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Criminal) 277
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 323, 34, 356, 363, 364
High Courts03 Aug 2001
Atma Singh Vs Punjab State
Punjab And Haryana At Chandigarh · (2001) 08 P&H CK 0077
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226, 227
High Courts03 Aug 2001Dismissed
Janak Raj Vs Bar Council of Punjab and Haryana and Another
Punjab And Haryana At Chandigarh · AIR 2001 P&H 374 : (2002) 1 ILR (P&H) 78 : (2002) 1 RCR(Civil) 178
Advocates Act, 1961 — Section 24(1)Bar Council of India Rules, 1975 — Rule 1, 3
High Courts03 Aug 2001Allowed
Sukhdev Singh Vs Financial Commissioner, Appeals (1), Punjab
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 781
Constitution of India, 1950 — Article 226