COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,229 judgments · page 2,935 of 4,612

High Courts05 Oct 2001Dismissed

Maya Devi (Died) Reptd by Her Lrs Vs Raj Kumari (Died) Reptd by Her Lrs

Punjab And Haryana At Chandigarh · (2002) 2 CivCC 318 : (2002) 1 RCR(Civil) 712

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 95

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High Courts05 Oct 2001

Bhim Sain Vs State of Haryana

Punjab And Haryana At Chandigarh · (2002) 2 AICLR 79 : (2002) 1 CurLJ 563 : (2002) 1 RCR(Criminal) 596

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High Courts05 Oct 2001

Guru Amarjit Singh Vs Commissioner of Wealth Tax

Punjab And Haryana At Chandigarh · (2002) 2 LJR 272 : (2002) 1 PLR 8 : (2002) 2 RCR(Civil) 418

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High Courts05 Oct 2001Dismissed

Commissioner of Income Tax Vs Malhotra Industrial Corporation

Punjab And Haryana At Chandigarh · (2002) 254 ITR 635 : (2003) 127 TAXMAN 545

Income Tax Act, 1961 — Section 271(1), 297, 37

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High Courts05 Oct 2001Dismissed

Punjab State Electricity Board, Patiala Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (2002) 2 LLJ 35

Constitution of India, 1950 — Article 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 1(4), 10, 10(1), 10(2), 12

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High Courts05 Oct 2001Dismissed

Guru Amarjit Singh Vs The Commissioner of Wealth Tax

Punjab And Haryana At Chandigarh · (2001) 171 CTR 37

General Clauses Act, 1897 — Section 5Hindu Succession Act, 1956 — Section 4, 5Income Tax Act, 1961 — Section 27, 27(1)

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High Courts04 Oct 2001Dismissed

Badri Parshad Vs Sham Lal

Punjab And Haryana At Chandigarh · (2001) 2 RCR(Rent) 590

East Punjab Urban Rent Restriction Act, 1949 — Section 13(1)Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 13(2), 4

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High Courts04 Oct 2001Allowed

Haryana Financial Corporation Ltd. and Others Vs Kabis Shines Pvt. Ltd.

Punjab And Haryana At Chandigarh · (2002) 1 ILR (P&H) 485 : (2002) 1 RCR(Civil) 269

Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5State Financial Corporations Act, 1951 — Section 10, 15, 17, 18, 19

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High Courts04 Oct 2001Allowed

Haryana Financial Corporation Vs Kabis Shines Pvt. Ltd.

Punjab And Haryana At Chandigarh · AIR 2002 P&H 142

State Financial Corporations Act, 1951 — Section 29

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High Courts04 Oct 2001Allowed

Haryana Financial Corporation Limited and Others Vs Kabis Shines Private Limited

Punjab And Haryana At Chandigarh · AIR 2002 P&H 142

State Financial Corporations Act, 1951 — Section 29

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High Courts04 Oct 2001

Yogender Kumar Gupta Vs Deputy Chief Controller of Imports and Exports, Amritsar

Punjab And Haryana At Chandigarh · (2002) 1 AICLR 682 : (2002) 1 CCC 196 : (2002) 1 RCR(Criminal) 186

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High Courts04 Oct 2001Dismissed

Divisional Forest Officer Vs Assistant Labour Commissioner-cum-Authority under Minimum Wages Act, 1948 and Others

Punjab And Haryana At Chandigarh · (2001) 10 P&H CK 0036

Constitution of India, 1950 — Article 226, 227Minimum Wages Act, 1948 — Section 20(3)

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High Courts04 Oct 2001Allowed

Harjinder Pal Singh Vs Rent Controller, Kharar

Punjab And Haryana At Chandigarh · (2001) 2 RCR(Rent) 580

East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 18

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High Courts03 Oct 2001Partly Allowed

Chiranji Lal Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2001) 10 P&H CK 0177

Constitution of India, 1950 — Article 311(2)

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High Courts03 Oct 2001Allowed

Puran Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2001) 4 RCR(Criminal) 787

Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 37, 50

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High Courts03 Oct 2001Dismissed

Amrik Singh and Others Vs Boota Singh and Another

Punjab And Haryana At Chandigarh · (2002) 2 CivCC 194 : (2002) 1 RCR(Civil) 786

Civil Procedure Code, 1908 (CPC) — Section 9Redemption of Mortgages (Punjab) Act, 1913 — Section 7

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High Courts03 Oct 2001

Harpreet Singh Vs Dharam Singh

Punjab And Haryana At Chandigarh · (2002) 1 CCC 55 : (2002) 1 RCR(Criminal) 124

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High Courts03 Oct 2001Dismissed

Gurcharan Singh Gill Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 594

Constitution of India, 1950 — Article 226, 227Punjab Panchayati Raj Act, 1994 — Section 216(2), 216(3), 216(5)

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High Courts03 Oct 2001

Sumer Chand Vs State of Haryana

Punjab And Haryana At Chandigarh · (2001) 4 AICLR 750 : (2002) 1 CCC 387 : (2002) 1 CurLJ 551 : (2002) 1 FJCC 146 : (2002) 1 RCR(Criminal) 570

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High Courts03 Oct 2001Dismissed

Oriental Insurance Co. Ltd. Vs Interjit Kaur

Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 593

Motor Vehicles Act, 1988 — Section 163

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