High Courts31 Jan 2002
Jai Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 1 CLR 383 : (2002) 2 CurLJ 26 : (2002) 2 RCR(Criminal) 99
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,918 of 4,620
High Courts31 Jan 2002Dismissed
Harpal Singh and Others Vs Mohinder Singh and Others
Punjab And Haryana At Chandigarh · (2003) 2 RCR(Civil) 756
Registration Act, 1908 — Section 17
High Courts31 Jan 2002
Umed Singh Pawar Vs Krishan Kumar Sharma
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 243 : (2002) 2 CCC 87 : (2002) 2 RCR(Criminal) 313
High Courts30 Jan 2002Allowed
Inderjit Singh Vs Jagir Singh and Another
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 409 : (2002) 4 RCR(Civil) 643
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts30 Jan 2002
Hindustan Tin Manufacturing Company Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2002) 127 STC 553
Haryana General Sales Tax Act, 1973 — Section 39
High Courts30 Jan 2002Dismissed
Bhola Singh alias Bhola Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 2 CriminalCC 73 : (2002) 2 RCR(Criminal) 224
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts29 Jan 2002
Gurnam Singh Vs Tarlochan Singh
Punjab And Haryana At Chandigarh · (2002) 3 LJR 151 : (2002) 1 PLJ 177 : (2002) 3 RCR(Civil) 601
High Courts29 Jan 2002
Urmila Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 327 : (2002) 2 RCR(Criminal) 21
High Courts29 Jan 2002
Commissioner of C. Ex., Chandigarh-I Vs Eastman Cast and Forge Ltd.
Punjab And Haryana At Chandigarh · (2002) 141 ELT 631
Central Excise Rules, 1944 — Rule 57QCentral Excises and Salt Act, 1944 — Section 35H(1)
High Courts29 Jan 2002
Bharpur Singh Vs Balwinder Singh
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Criminal) 228
High Courts28 Jan 2002Dismissed
Rajinder Singh Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · AIR 2002 P&H 287 : (2003) 1 CivCC 395 : (2002) 4 CivCC 261 : (2003) 1 RCR(Civil) 349
Registration Act, 1908 — Section 18
High Courts28 Jan 2002Dismissed
State of Haryana Vs Krishan Chand
Punjab And Haryana At Chandigarh · AIR 2002 P&H 306 : (2002) 2 ILR (P&H) 495 : (2002) 2 RCR(Civil) 788
Arbitration Act, 1940 — Section 28(3)
High Courts28 Jan 2002Dismissed
Nathi Vs Balihar Singh and Others
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 97 : (2002) 2 RCR(Civil) 342
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A
High Courts28 Jan 2002
Kanwaljit Singh Vs Central Bureau of Investigation and Another
Punjab And Haryana At Chandigarh · (2003) CriLJ 1584 : (2002) 2 RCR(Criminal) 285
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts25 Jan 2002Allowed
Ashok Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 338 : (2002) 4 RCR(Criminal) 434
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts25 Jan 2002Allowed
Joginder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 31
Land Acquisition Act, 1894 — Section 6
High Courts25 Jan 2002Allowed
Surinder Singh Vs Rai Rani and Another
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 195 : (2002) 4 RCR(Civil) 386
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2A, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A
High Courts25 Jan 2002
Nagra Khad Stores Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Criminal) 221
High Courts25 Jan 2002Allowed
Punjab National Bank Vs State Bank of India and Others
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 219 : (2002) 111 CompCas 655 : (2002) 2 RCR(Civil) 638
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
High Courts25 Jan 2002
Onkar Presticides Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 541 : (2002) 1 CLR 346 : (2002) 2 CurLJ 69 : (2002) 2 RCR(Criminal) 101