High Courts28 Jan 2003
Karamjit Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 3 LLJ 1167 : (2003) 135 PLR 271
Industrial Disputes Act, 1947 — Section 33C(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,850 of 4,620
High Courts27 Jan 2003Dismissed
P.S. Bajwa and Another Vs Yadvindra Public School Association
Punjab And Haryana At Chandigarh · (2003) 134 PLR 782
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts27 Jan 2003
Amarjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 676
High Courts27 Jan 2003Allowed
Harblas Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 757
Industrial Disputes Act, 1947 — Section 25F
High Courts27 Jan 2003
Karamjit Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 680
High Courts27 Jan 2003Allowed
Gopal Sharma Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 139
Constitution of India, 1950 — Article 226, 227
High Courts27 Jan 2003Dismissed
Sham Lal Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 313 : (2003) 2 RCR(Civil) 48
Constitution of India, 1950 — Article 14
High Courts27 Jan 2003Dismissed
Gurdial and Another Vs Kulwant Rai
Punjab And Haryana At Chandigarh · (2003) 2 CivCC 314 : (2003) 134 PLR 351 : (2003) 2 RCR(Civil) 441
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts24 Jan 2003Allowed
Wealth Tax Officer Vs Om Prakash
Punjab And Haryana At Chandigarh · (2004) 134 TAXMAN 472
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 245Wealth Tax Act, 1957 — Section 35A, 35B
High Courts24 Jan 2003Allowed
Wealth-tax Officer Vs Om Parkash
Punjab And Haryana At Chandigarh · (2004) 186 CTR 515 : (2003) 264 ITR 490 : (2003) 1 RCR(Criminal) 798
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401
High Courts24 Jan 2003Allowed
Chahat Ram through L.Rs. and Another Vs Jai Pal
Punjab And Haryana At Chandigarh · (2003) 134 PLR 36 : (2003) 1 RCR(Civil) 686
High Courts24 Jan 2003Allowed
State Bank of Patiala Vs S. Zulzuaoar Singh Virk and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 112 : (2003) 1 RCR(Rent) 670
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 11, 13, 13(3), 15(6)
High Courts24 Jan 2003Dismissed
Durga Dass Vs Sansar Singh and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 666 : (2003) 2 RCR(Civil) 270
East Punjab Urban Rent Restriction Act, 1949 — Section 2Evidence Act, 1872 — Section 115
High Courts24 Jan 2003Allowed
Sunder Lal and Others Vs Ram Kumar and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 314 : (2003) 2 RCR(Civil) 94
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20Limitation Act, 1963 — Section 5
High Courts24 Jan 2003
S.L. Chopra Vs State of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2003) 3 LLR 394 : (2003) 2 LLR 648 : (2003) 2 RCR(Civil) 353
High Courts23 Jan 2003Dismissed
Tehal Singh and Others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2003) 5 CriminalCC 406 : (2003) 3 RCR(Criminal) 202
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 307
High Courts23 Jan 2003Dismissed
Karan Singh and Others Vs Punjab and Sind Bank and Others
Punjab And Haryana At Chandigarh · (2003) 2 BC 657 : (2003) 114 CompCas 311
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 90(1), Order 21 Rule 90(2), Order 21 Rule 91
High Courts23 Jan 2003
Smt. Avinash Rani Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 759
Constitution of India, 1950 — Article 226
High Courts23 Jan 2003
Swaranjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0130
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Prevention of Corruption Act, 1988 — Section 13, 7, 7(13)
High Courts23 Jan 2003
Jagdish Prasad @ Jaggi Vs Smt. Sandhya Rani
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 482Hindu Marriage Act, 1955 — Section 13B(1)