High Courts12 Feb 2003Allowed
Sheela Devi and Another Vs Hazura Singh
Punjab And Haryana At Chandigarh · (2003) 134 PLR 602 : (2003) 2 RCR(Rent) 163
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
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Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,843 of 4,620
High Courts12 Feb 2003
Mohinder Singh and Smt. Sato Vs The State of Punjab and Devinder Singh
Punjab And Haryana At Chandigarh · (2003) 02 P&H CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 324, 326, 34
High Courts12 Feb 2003Allowed
Gautam Parkash Vs Naresh Kumar
Punjab And Haryana At Chandigarh · (2004) 136 PLR 625 : (2003) 2 RCR(Rent) 14
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts12 Feb 2003Allowed
Harbans Singh Vs Chetan Dass
Punjab And Haryana At Chandigarh · (2003) 134 PLR 705 : (2003) 2 RCR(Rent) 137
East Punjab Urban Rent Restriction Act, 1949 — Section 19(3), 9(2)
High Courts12 Feb 2003Dismissed
Sant Kumar and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2003) CriLJ 2949 : (2003) 2 RCR(Criminal) 431
Constitution of India, 1950 — Article 311Criminal Procedure Code, 1973 (CrPC) — Section 197Punjab Police Rules, 1934 — Rule 12.1
High Courts12 Feb 2003
Bhupinder Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) CriLJ 3394 : (2003) 2 RCR(Criminal) 413
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A
High Courts11 Feb 2003Dismissed
Hukama Devi and Others Vs Bhagwan Dass
Punjab And Haryana At Chandigarh · (2003) 2 CivCC 475 : (2003) 134 PLR 371 : (2003) 1 RCR(Rent) 533
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts11 Feb 2003Dismissed
Smt. Shakti Bhakoo Vs Varun Khamka
Punjab And Haryana At Chandigarh · (2003) 3 BC 24 : (2003) 2 CivCC 358 : (2003) 2 RCR(Criminal) 600
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 138B, 141Partnership Act, 1932 — Section 59
High Courts11 Feb 2003
Balwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 1 FJCC 571 : (2003) 2 RCR(Criminal) 403
High Courts11 Feb 2003
Parkasho Devi Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (2003) 2 CCC 44 : (2003) 2 CCJ 33 : (2003) 2 RCR(Criminal) 829
High Courts11 Feb 2003
Sushil Chum Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 02 P&H CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 420
High Courts11 Feb 2003Partly Allowed
Rajinder Parkash Seth Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2003) 02 P&H CK 0035
Constitution of India, 1950 — Article 14, 16, 226, 227, 311Punjab Police Rules, 1934 — Rule 3(1), 9.18(2)
High Courts10 Feb 2003Dismissed
Dr. Surat Chander Oberoi Vs Darshan Singh Sokhi
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 124 : (2003) 1 RCR(Rent) 722
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts10 Feb 2003Allowed
S.C. Chadha Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 693
High Courts10 Feb 2003
Anil Kumar and Suraj Mal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 02 P&H CK 0174
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 315, 34, 406, 498A, 506
High Courts10 Feb 2003
Arun Alok @ Arun Kumar Vs Lal Singh and others
Punjab And Haryana At Chandigarh · (2003) 3 LJR 613
High Courts10 Feb 2003
Ajmer Singh Vs Pepsu Road Transport Corporation and others
Punjab And Haryana At Chandigarh · (2004) 1 CurLJ 334 : (2004) 1 LJR 720 : (2003) 3 RCR(Civil) 836
High Courts10 Feb 2003Dismissed
Chiman Singh, Kunto Bai and Banso Bibi Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2003) 02 P&H CK 0086
Penal Code, 1860 (IPC) — Section 304, 323, 34, 342
High Courts10 Feb 2003Allowed
Malawa Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 135 PLR 553 : (2003) 3 RCR(Civil) 559
High Courts10 Feb 2003Dismissed
Subedar Amar Singh Vs Avtar Singh
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 419 : (2003) 135 PLR 562 : (2003) 3 RCR(Civil) 580
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20