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Punjab And Haryana At Chandigarh judgments

92,400 judgments · page 2,840 of 4,620

High Courts19 Feb 2003Dismissed

Wassan Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2003) 02 P&H CK 0085

Criminal Procedure Code, 1973 (CrPC) — Section 173, 300, 304(1), 313Penal Code, 1860 (IPC) — Section 100, 148, 149, 302, 304
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High Courts19 Feb 2003Dismissed

Vijay Kumar Vs Tara Chand

Punjab And Haryana At Chandigarh · (2003) 2 CivCC 452 : (2003) 134 PLR 340 : (2003) 2 RCR(Civil) 289 : (2003) 1 RCR(Rent) 544

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(2), 15(6)
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High Courts19 Feb 2003Dismissed

Palwinder Vs Saroj

Punjab And Haryana At Chandigarh · (2003) 135 PLR 505 : (2003) 3 RCR(Civil) 683

Hindu Marriage Act, 1955 — Section 13(1), 9
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High Courts18 Feb 2003Dismissed

Thandi and Others Vs Kishori

Punjab And Haryana At Chandigarh · (2003) 3 CivCC 590 : (2003) 135 PLR 627 : (2003) 3 RCR(Civil) 539

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 39 Rule 1, Order 39 Rule 2
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High Courts18 Feb 2003Dismissed

Durga Vs State of U.T. Chandigarh

Punjab And Haryana At Chandigarh · (2003) 2 RCR(Criminal) 832

Criminal Procedure Code, 1973 (CrPC) — Section 313, 411Prevention of Food Adulteration Act, 1954 — Section 16, 16(1), 2, 23(1A), 24(2)Prevention of Food Adulteration Rules, 1955 — Rule 22
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High Courts17 Feb 2003Dismissed

Raj Kumar Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2003) 263 ITR 491 : (2003) 134 PLR 722 : (2003) 2 RCR(Civil) 661

Constitution of India, 1950 — Article 14Haryana Municipal Act, 1973 — Section 2(1)
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