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Punjab And Haryana At Chandigarh judgments

92,400 judgments · page 2,812 of 4,620

High Courts04 Jul 2003Dismissed

Harmail Singh Vs Punjab State

Punjab And Haryana At Chandigarh · (2003) 5 CriminalCC 566 : (2003) 3 RCR(Criminal) 595

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 61
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High Courts03 Jul 2003Dismissed

Madan Lal Vs Sardar Lakhwinder Singh

Punjab And Haryana At Chandigarh · (2004) 1 CivCC 256 : (2004) 136 PLR 139 : (2003) 4 RCR(Civil) 119

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3(A), Order 18 Rule 3(B), Order 18 Rule 3(C), Order 18 Rule 3(D)
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High Courts03 Jul 2003Dismissed

Union of India (UOI) Vs Som Dutt Gargi

Punjab And Haryana At Chandigarh · (2004) 1 ARBLR 278 : (2004) 136 PLR 306 : (2003) 4 RCR(Civil) 173

Arbitration and Conciliation Act, 1996 — Section 34(4)Limitation Act, 1963 — Section 5
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High Courts03 Jul 2003Dismissed

Daljit Singh Vs Bhupinder Singh

Punjab And Haryana At Chandigarh · (2004) 1 CivCC 352 : (2004) 1 CivCC 352 : (2004) 136 PLR 45 : (2003) 4 RCR(Civil) 377

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 3
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High Courts03 Jul 2003

State of Punjab Vs Balraj Singh Takhar

Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 393 : (2003) 4 RCR(Criminal) 146

Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 293, 293(4)(e), 313Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 109, 120B, 302, 307, 406
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High Courts03 Jul 2003Dismissed

Jagir Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 503 : (2003) 4 RCR(Criminal) 138

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 366, 376
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