High Courts04 Mar 2005
Raj Kumar alias Raju Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2005) 3 AICLR 542 : (2005) 2 CLR 553 : (2005) 4 Cri.CC 439 : (2005) CrLJ 2527
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,687 of 4,620
High Courts04 Mar 2005Allowed
Sarabjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 4 RCR(Criminal) 661
Penal Code, 1860 (IPC) — Section 34, 376
High Courts04 Mar 2005Allowed
Ram Prasad Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 2 RCR(Criminal) 288
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts03 Mar 2005Dismissed
Gopi Chand Vs Bishan Dayal and Others
Punjab And Haryana At Chandigarh · (2005) 15 CriminalCC 180
Penal Code, 1860 (IPC) — Section 325, 34
High Courts03 Mar 2005Dismissed
Sukhchain Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 2 RCR(Criminal) 441
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 307
High Courts03 Mar 2005
Ram Pal chela Ragho Dass chela Manar Dass Vs Ram Murti
Punjab And Haryana At Chandigarh · (2005) 2 CurLJ 360 : (2005) 4 ICC 503 : (2005) 2 Marr.LJ 400 : (2005) 3 RCR(Civil) 98
High Courts03 Mar 2005Dismissed
The Rajpura Cooperative Marketing Union Ltd. and Another Vs Puran Singh
Punjab And Haryana At Chandigarh · (2006) 142 PLR 113
Punjab Co-operative Societies Act, 1961 — Section 35, 55, 55(1), 82(3)
High Courts03 Mar 2005Allowed
Mukhtiar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 03 P&H CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts03 Mar 2005Allowed
Balbir Singh alias Bira Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 2 RCR(Criminal) 660
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37
High Courts02 Mar 2005Dismissed
Vijay Ghuman Vs Narinder Singh and another
Punjab And Haryana At Chandigarh · (2005) 2 RCR(Criminal) 837
Penal Code, 1860 (IPC) — Section 406
High Courts02 Mar 2005Dismissed
Harvinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 3 RCR(Criminal) 932
Penal Code, 1860 (IPC) — Section 302, 34
High Courts02 Mar 2005
Balkishan and Others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2005) 12 CriminalCC 599
Criminal Procedure Code, 1973 (CrPC) — Section 319, 439Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 452
High Courts02 Mar 2005Allowed
Mohammad Ahmed Saddiqi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) CriLJ 3053 : (2005) 2 RCR(Criminal) 286
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 489C
High Courts02 Mar 2005Dismissed
Kesri Dass Jain and Another Vs Ahmed Hussain (Died) and Others
Punjab And Haryana At Chandigarh · (2005) 140 PLR 414 : (2005) 2 RCR(Rent) 123
High Courts02 Mar 2005Dismissed
Kulwant Singh Vs Smt. Dalbir Kaur
Punjab And Haryana At Chandigarh · (2005) 2 CivCC 580 : (2005) 2 DMC 353 : (2005) 140 PLR 298 : (2005) 2 RCR(Civil) 548
Hindu Marriage Act, 1955 — Section 13
High Courts02 Mar 2005Allowed
Jaipal, Ex-Havaldar No. 14541787 Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2005) 140 PLR 423
Army Rules, 1954 — Rule 13(3), 14Constitution of India, 1950 — Article 226Entitlement Rules for Casualty Pensionary Awards, 1982 — Rule 14, 15, 16, 3, 4
High Courts02 Mar 2005Allowed
Rakesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 2 RCR(Criminal) 817
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 366
High Courts02 Mar 2005Dismissed
Vijay Ghuman Vs Narinder Singh and Another
Punjab And Haryana At Chandigarh · (2005) 14 CriminalCC 511
Penal Code, 1860 (IPC) — Section 34, 406
High Courts02 Mar 2005Allowed
Ramphal Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2005) 03 P&H CK 0015
Penal Code, 1860 (IPC) — Section 376, 506
High Courts02 Mar 2005Allowed
Balkishan and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 2 RCR(Criminal) 445
Criminal Procedure Code, 1973 (CrPC) — Section 439