High Courts05 Apr 2005
Parshotam Lal Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2005) 3 RCR(Criminal) 626
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,679 of 4,620
High Courts05 Apr 2005Allowed
Amar Nath Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2005) 3 LLJ 689 : (2005) 140 PLR 573
Constitution of India, 1950 — Article 311(1), 311(2)Punishment and Appeal Rules, 1987 — Rule 4(9)
High Courts05 Apr 2005Allowed
Jaswinder Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 2 RCR(Criminal) 663
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 439
High Courts04 Apr 2005Dismissed
Major Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 3 RCR(Criminal) 936
Penal Code, 1860 (IPC) — Section 307, 326
High Courts04 Apr 2005
Khinder Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 3 RCR(Criminal) 952
Penal Code, 1860 (IPC) — Section 307, 34
High Courts04 Apr 2005
Lakhbir Singh Bilam Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2005) 140 PLR 525 : (2005) 3 RCR(Civil) 203
Aircraft Rules, 1937 — Rule 160
High Courts04 Apr 2005Dismissed
State of Punjab and Others Vs Jagjit Singh and Others
Punjab And Haryana At Chandigarh · (2005) 141 PLR 58 : (2005) 2 RCR(Civil) 842
Land Acquisition Act, 1894 — Section 34, 4, 6, 6(1)
High Courts04 Apr 2005
Gosson Air Conditioning Vs Commissioner of C. Ex.
Punjab And Haryana At Chandigarh · (2008) 12 STR 96 : (2009) 19 STT 189
Constitution of India, 1950 — Article 226
High Courts04 Apr 2005Allowed
Manmohan Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 14 CriminalCC 891
Penal Code, 1860 (IPC) — Section 304B, 315
High Courts04 Apr 2005Dismissed
Amar Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2005) 04 P&H CK 0017
Penal Code, 1860 (IPC) — Section 376
High Courts04 Apr 2005
Khinder Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 15 CriminalCC 575
Penal Code, 1860 (IPC) — Section 307, 34
High Courts04 Apr 2005Dismissed
Dr. G.S. Mavi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 14 CriminalCC 477
Criminal Procedure Code, 1973 (CrPC) — Section 154, 204
High Courts01 Apr 2005Allowed
Mange Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 3 RCR(Criminal) 639
Prevention of Corruption Act, 1988 — Section 13(1)(E)
High Courts01 Apr 2005Allowed
Kailash Nath Vs Amarwati Devi
Punjab And Haryana At Chandigarh · (2006) 1 CivCC 343 : (2006) 1 DMC 289 : (2005) 141 PLR 2
Hindu Marriage Act, 1955 — Section 13
High Courts01 Apr 2005Allowed
Smt. Sarabjit Vs Sh. Piara Lal and Another
Punjab And Haryana At Chandigarh · AIR 2005 P&H 237 : (2005) 4 CivCC 378 : (2005) 3 CivCC 179 : (2005) 3 RCR(Civil) 213 : (2005) 2 RCR(Civil) 213
Guardians and Wards Act, 1890 — Section 25, 7, 9Hindu Minority and Guardianship Act, 1956 — Section 13, 2, 5, 5A, 6Penal Code, 1860 (IPC) — Section 406, 498
High Courts01 Apr 2005Allowed
Sarbjit Vs Piara Lal and Others
Punjab And Haryana At Chandigarh · (2005) 140 PLR 692
Guardians and Wards Act, 1890 — Section 25, 406, 498A, 7, 9Hindu Minority and Guardianship Act, 1956 — Section 13, 2, 2, 5, 6
High Courts01 Apr 2005
Raj Guru Sood Vs The Municipal Corporation and Others
Punjab And Haryana At Chandigarh · (2005) 140 PLR 521 : (2005) 3 RCR(Civil) 101
Constitution of India, 1950 — Article 226, 227Punjab Municipal Corporation Act, 1976 — Section 93
High Courts01 Apr 2005Dismissed
Tara Singh Vs Maghar Singh
Punjab And Haryana At Chandigarh · (2005) 3 CivCC 59 : (2005) 140 PLR 710 : (2005) 3 RCR(Civil) 764
Constitution of India, 1950 — Article 227Punjab Land Revenue Act, 1887 — Section 44
High Courts01 Apr 2005Allowed
Nirmal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 3 RCR(Criminal) 249
Criminal Procedure Code, 1973 (CrPC) — Section 439Emigration Act, 1983 — Section 24
High Courts31 Mar 2005Dismissed
Ombir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 14 CriminalCC 880
Penal Code, 1860 (IPC) — Section 304B, 498A