High Courts05 May 2005Dismissed
Dharam and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 14 CriminalCC 748
Penal Code, 1860 (IPC) — Section 148, 149, 323
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,675 of 4,620
High Courts05 May 2005
Surinder Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 14 CriminalCC 520
Penal Code, 1860 (IPC) — Section 302, 34
High Courts04 May 2005Dismissed
Balwant Singh and others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2005) 05 P&H CK 0143
Penal Code, 1860 (IPC) — Section 34, 449
High Courts04 May 2005Allowed
V.K. Mehta Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2005) 3 RCR(Criminal) 753
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts04 May 2005Allowed
Shamsher Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 884
Penal Code, 1860 (IPC) — Section 376, 457
High Courts04 May 2005Allowed
Dr. K.K. Goyal Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2005) 4 ACC 543 : (2006) ACJ 1418 : (2005) 141 PLR 390 : (2005) 3 RCR(Civil) 816
High Courts04 May 2005Dismissed
Neelam Mukhi Vs Mohinder Kumar and Another
Punjab And Haryana At Chandigarh · (2006) 142 PLR 141 : (2005) 4 RCR(Civil) 149
Hindu Marriage Act, 1955 — Section 13, 9
High Courts04 May 2005Dismissed
Sant Ram Vs Kamlesh
Punjab And Haryana At Chandigarh · (2006) 1 DMC 638 : (2005) 141 PLR 750 : (2005) 3 RCR(Civil) 790
Hindu Marriage Act, 1955 — Section 13
High Courts04 May 2005Allowed
Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 05 P&H CK 0002
Penal Code, 1860 (IPC) — Section 149, 324
High Courts03 May 2005Dismissed
State of Haryana Vs Pancho
Punjab And Haryana At Chandigarh · (2005) 15 CriminalCC 130
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 396
High Courts03 May 2005Allowed
Lambardar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 14 CriminalCC 743
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts03 May 2005Dismissed
Mahajan General Store and Another Vs Piara Singh and Others
Punjab And Haryana At Chandigarh · (2005) 3 CivCC 199 : (2005) 3 CivCC 199 : (2005) 140 PLR 736 : (2005) 3 RCR(Civil) 173
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 9 Rule 13
High Courts03 May 2005
Mohan Lal Jain Vs Smt. Rajinder Gill and Another
Punjab And Haryana At Chandigarh · (2005) 140 PLR 735 : (2005) 3 RCR(Civil) 679
High Courts03 May 2005Allowed
Lambardar and Rajinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 3 RCR(Criminal) 251
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts03 May 2005Allowed
Ajay Vir Sehgal Vs Central Bureau of Investigation
Punjab And Haryana At Chandigarh · (2005) 3 RCR(Criminal) 318
High Courts02 May 2005Dismissed
Surjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 3 RCR(Criminal) 319
Criminal Procedure Code, 1973 (CrPC) — Section 313Opium Act, 1878 — Section 9
High Courts02 May 2005Dismissed
Amarjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 3 RCR(Criminal) 586
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts02 May 2005Dismissed
Bhano Vs Jarnail Kaur and Others
Punjab And Haryana At Chandigarh · (2006) 142 PLR 125
Transfer of Property Act, 1882 — Section 41
High Courts02 May 2005Dismissed
Labh Singh Vs Gram Panchayat
Punjab And Haryana At Chandigarh · (2005) 140 PLR 684
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227Punjab Land Revenue Act, 1887 — Section 44
High Courts02 May 2005Dismissed
Smt. Shankuntla Devi Vs Inder Singh
Punjab And Haryana At Chandigarh · (2005) 140 PLR 787 : (2005) 3 RCR(Civil) 594
Transfer of Property Act, 1882 — Section 41, 52