High Courts12 Dec 2005Dismissed

Smt. Mohini Kapoor and Others Vs Deepak Uppal and Others

Punjab And Haryana At Chandigarh · (2006) 2 CivCC 160 : (2006) 142 PLR 584 : (2006) 1 RCR(Civil) 807

Civil Procedure Code, 1908 (CPC) — Section 100Income Tax Act, 1961 — Section 230ASpecific Relief Act, 1963 — Section 10, 10(1), 14(1), 14(3), 22