High Courts18 Aug 2006
Vaibhav Nijhawan Vs Muni Lal and Others
Punjab And Haryana At Chandigarh · (2006) 3 ACC 911 : (2008) ACJ 606 : (2006) 144 PLR 473 : (2006) 4 RCR(Civil) 758
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,568 of 4,620
High Courts18 Aug 2006Allowed
Chand Singh Vs Kartar Singh
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 566 : (2006) 144 PLR 391
High Courts18 Aug 2006Dismissed
Sadhu Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0145
Constitution of India, 1950 — Article 226Haryana Civil Services (Promotion of Group C and Group D Employees) (Amendment) Rules, 1998 — Rule 3, 3, 9, 9(1)
High Courts18 Aug 2006Allowed
Neeraj Malik Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0144
Constitution of India, 1950 — Article 226Haryana Compassionate Assistance to the Dependents of Deceased Government Employees Rules, 2003 — Rule 3, 4(1), 6
High Courts18 Aug 2006Allowed
Vikas Paruthi alias Sonu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 259
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323
High Courts18 Aug 2006
Gita Ram Hari Chand Gujjar Vs Mangtu Kalu Gujar and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0062
Limitation Act, 1963 — Section 9
High Courts18 Aug 2006Dismissed
Jasbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 19 CriminalCC 120
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 307, 34, 452, 467
High Courts17 Aug 2006Allowed
Mahant Sewa Dass chela Baba Inder Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 688
Penal Code, 1860 (IPC) — Section 376
High Courts17 Aug 2006Dismissed
Gurmeet Singh Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (2007) 113 FLR 731 : (2006) 144 PLR 447
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F
High Courts17 Aug 2006Dismissed
Tara Wanti and Another Vs Shanti and Another
Punjab And Haryana At Chandigarh · (2007) 146 PLR 537 : (2007) 1 RCR(Civil) 808
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts17 Aug 2006
Ataula Vs Shri N.K. Jain, IAS and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0479
High Courts17 Aug 2006Dismissed
Paramjit Singh Vs The State of Punjab Sukhdev Singh Vs Paramjit Singh
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0469
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 342, 376, 376(2)(C), 506
High Courts17 Aug 2006Allowed
Nb. Sub. Ravinder Kumar Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 703
Constitution of India, 1950 — Article 226Pension Regulations — Regulation 180
High Courts17 Aug 2006Dismissed
Union of India (UOI) Vs Inderjit Mehta etc.
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0437
High Courts17 Aug 2006
Commissioner of Income Tax-I Vs Vardhman Polytex Ltd.
Punjab And Haryana At Chandigarh · (2006) 205 CTR 457
Income Tax Act, 1961 — Section 143(1), 28, 29, 30, 31
High Courts17 Aug 2006Dismissed
Iqbal Kaur and Others Vs Jasmat Singh and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0345
High Courts17 Aug 2006Dismissed
Piru Vs Fakir Chand
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 748 : (2006) 144 PLR 411 : (2006) 4 RCR(Civil) 208
High Courts17 Aug 2006
Amrinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 1 AICLR 296 : (2006) 4 RCR(Criminal) 548
High Courts17 Aug 2006Dismissed
Gurdev Kaur Vs Bhagwan Singh and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0321
High Courts17 Aug 2006Dismissed
State of Punjab and Another Vs Surjit Kaur
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0320
Punjab Civil Services Rules — Rule 3.17