High Courts03 Jul 2007Dismissed
Commissioner of Income Tax Vs Sood Harvester
Punjab And Haryana At Chandigarh · (2008) 304 ITR 279
Income Tax Act, 1961 — Section 260A, 271
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,482 of 4,620
High Courts03 Jul 2007Allowed
Inderjit Vs Daya Ram and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 171 : (2008) 149 PLR 131 : (2007) 5 RCR(Civil) 812
Transfer of Property Act, 1882 — Section 41
High Courts03 Jul 2007
Kuldeep Singh Vs Gurdial Singh alias Dial Singh and others
Punjab And Haryana At Chandigarh · (2007) 2 HLR 524 : (2008) 3 LLR 289 : (2007) 4 PLR 696 : (2007) 4 RCR(Civil) 291
High Courts03 Jul 2007Dismissed
Haryana Financial Corporation Vs The Official Liquidator and Others
Punjab And Haryana At Chandigarh · (2008) 3 BC 362 : (2007) 139 CompCas 500 : (2007) 147 PLR 770
COMPANIES ACT, 1956 — Section 528, 529, 529A, 530State Financial Corporations Act, 1951 — Section 29, 31, 46B
High Courts03 Jul 2007Allowed
Bharat Bhushan Vs Ram Lal
Punjab And Haryana At Chandigarh · AIR 2008 P&H 6 : (2007) 4 PLR 112
Limitation Act, 1963 — Section 24, 3, 6, 7, 8
High Courts03 Jul 2007Dismissed
R.J. Agro Industries Vs Parkash Rice and General Mills and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 690 : (2007) 4 RCR(Civil) 244
Civil Procedure Code, 1908 (CPC) — Section 73Constitution of India, 1950 — Article 227
High Courts03 Jul 2007
Ajit Kumar Vs Kiran Kumari and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 634 : (2007) 4 RCR(Civil) 1
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts03 Jul 2007Dismissed
State of Haryana Vs Ram Singh and Others
Punjab And Haryana At Chandigarh · (2007) 2 DMC 612
Criminal Procedure Code, 1973 (CrPC) — Section 313, 319Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts03 Jul 2007Dismissed
Commissioner of Income Tax Vs Punjab State Co-operative Bank Ltd.
Punjab And Haryana At Chandigarh · (2008) 304 ITR 113
Income Tax Act, 1961 — Section 260A, 80P(2)(a)(i)
High Courts02 Jul 2007
Tilak Raj Madan Lal Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 53 : (2008) 16 VST 153
Central Excises and Salt Act, 1944 — Section 35CConstitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 154
High Courts02 Jul 2007
Meenakshi Sidana Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0119
Constitution of India, 1950 — Article 226
High Courts02 Jul 2007
Smt. Anita Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0116
Constitution of India, 1950 — Article 226
High Courts02 Jul 2007Dismissed
Commissioner of Income Tax Vs K.C. Malhotra
Punjab And Haryana At Chandigarh · (2007) 211 CTR 559 : (2008) 304 ITR 149
Income Tax Act, 1961 — Section 133A, 260A, 68
High Courts02 Jul 2007Dismissed
Commissioner of Income Tax Vs Balbir Singh
Punjab And Haryana At Chandigarh · (2008) 214 CTR 147 : (2008) 304 ITR 125
Income Tax Act, 1961 — Section 260A, 271
High Courts19 Jun 2007Allowed
Ramji Lal Lattu Ram Vs Arti Food and Fats (P) Limited and Another
Punjab And Haryana At Chandigarh · (2008) 141 CompCas 611 : (2007) 4 PLR 383
COMPANIES ACT, 1956 — Section 186, 43, 433, 434, 439Income Tax Act, 1961 — Section 203
High Courts19 Jun 2007
Munshi Ram Om Prakash, Bankers and Commission Agents Vs Arti Food and Fats Pvt. Ltd. and Others
Punjab And Haryana At Chandigarh · (2008) 142 CompCas 678 : (2008) 3 CompLJ 252 : (2007) 4 PLR 47
COMPANIES ACT, 1956 — Section 433, 439Income Tax Act, 1961 — Section 44AB
High Courts06 Jun 2007
Amarinder Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 06 P&H CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 167(2)
High Courts01 Jun 2007
Bharat Inder Singh Chahal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 427
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 438, 482Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468
High Courts31 May 2007Dismissed
Firm Bombay Trading Company and Others Vs Bimla Devi
Punjab And Haryana At Chandigarh · (2008) 149 PLR 636 : (2008) 1 RCR(Civil) 231 : (2007) 2 RCR(Rent) 707
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts31 May 2007Allowed
Tarlochan Singh and Others Vs U.T. Chandigarh and Another
Punjab And Haryana At Chandigarh · (2008) 149 PLR 601
Constitution of India, 1950 — Article 226