High Courts14 Nov 2007Allowed
Dr. Rajinder Singh Rikhi Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2008) 149 PLR 20
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,401 judgments · page 2,445 of 4,621
High Courts14 Nov 2007Dismissed
Piru Vs Balbir Singh and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 655
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts14 Nov 2007Dismissed
Bhupinder Singh and Others Vs Malik Singh Mehar Singh
Punjab And Haryana At Chandigarh · (2008) 2 CivCC 315 : (2008) 2 PLR 118 : (2009) 5 RCR(Civil) 565
Partnership Act, 1932 — Section 69
High Courts13 Nov 2007
Suresh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 484
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts13 Nov 2007Dismissed
Ram Piari Vs Shakuntla Devi (deceased) through L.Rs.
Punjab And Haryana At Chandigarh · (2007) 11 P&H CK 0116
High Courts13 Nov 2007Dismissed
Jagdish Rai Vs The Haryana Financial Corporation
Punjab And Haryana At Chandigarh · AIR 2008 P&H 50 : (2008) 149 PLR 234 : (2008) 2 RCR(Civil) 421
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 14State Financial Corporations Act, 1951 — Section 29, 31, 32G
High Courts13 Nov 2007Dismissed
Raj Rani and Another Vs Oriental Bank of Commerce
Punjab And Haryana At Chandigarh · AIR 2008 P&H 66 : (2008) 149 PLR 202
Constitution of India, 1950 — Article 226
High Courts13 Nov 2007Dismissed
Resham Singh and Others Vs Lachhman Singh and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 220
High Courts13 Nov 2007
Vijay Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 11 P&H CK 0037
Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 323
High Courts13 Nov 2007
Manjit Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 11 P&H CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 173(8)Penal Code, 1860 (IPC) — Section 363, 366
High Courts13 Nov 2007
Mohinder Kumar Mukhi Vs Neelam Mukhi and Another
Punjab And Haryana At Chandigarh · (2007) 11 P&H CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts13 Nov 2007Dismissed
Abdul Rehman and Another Vs Mohd. Ruldu and Others
Punjab And Haryana At Chandigarh · (2007) 11 P&H CK 0003
High Courts12 Nov 2007Allowed
Sukhwinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 265
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 18, 2(7A), 37, 61
High Courts12 Nov 2007Allowed
T. Amudha Sidhanathan and Another Vs Union Territory
Punjab And Haryana At Chandigarh · (2008) CriLJ 942 : (2008) 1 RCR(Criminal) 628
Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Explosive Substances Act, 1908 — Section 5, 6Penal Code, 1860 (IPC) — Section 286
High Courts12 Nov 2007
Swami Kamal Baba alias Bal Kamal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 11 P&H CK 0136
Penal Code, 1860 (IPC) — Section 406, 420, 506
High Courts12 Nov 2007
Krishan Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 11 P&H CK 0135
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 16(l)(i)(a), 7
High Courts12 Nov 2007Dismissed
State of Haryana Vs Virsa Singh
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 487
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 — Section 15Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42, 50, 55, 57
High Courts12 Nov 2007Dismissed
Aanex Services Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2008) 9 STR 11
High Courts12 Nov 2007Dismissed
Arjan Singh Budhiraja Vs Dr. V.K. Sharma and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 343 : (2008) 2 RCR(Civil) 414
High Courts12 Nov 2007Allowed
Teja Singh Vs Smt. Amar Kaur and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 209
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11