High Courts16 Nov 2007
Housing Board Haryana Vs Suresh and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 218 : (2008) 3 RCR(Civil) 865 : (2008) 2 RCR(Rent) 115
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,401 judgments · page 2,444 of 4,621
High Courts16 Nov 2007Dismissed
Prem Nath Vs Shadi Lal Tayal
Punjab And Haryana At Chandigarh · (2008) 149 PLR 479 : (2008) 3 RCR(Civil) 300 : (2008) 1 RCR(Rent) 625
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts15 Nov 2007Allowed
Sewa Ram Vs Bharat Petroleum Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 239(1) : (2008) 2 RCR(Civil) 317
Constitution of India, 1950 — Article 14Penal Code, 1860 (IPC) — Section 147, 148, 186, 294, 323
High Courts15 Nov 2007
Harbans Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 11 P&H CK 0140
Penal Code, 1860 (IPC) — Section 306, 34
High Courts15 Nov 2007Allowed
T.B. Singla and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 11 P&H CK 0094
High Courts15 Nov 2007Dismissed
Balraj Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 219
High Courts15 Nov 2007Dismissed
Hanuman Vs The Registrar Co-Operative Societies and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 251
Constitution of India, 1950 — Article 226, 227
High Courts15 Nov 2007Dismissed
Amarjit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 797
Criminal Procedure Code, 1973 (CrPC) — Section 298, 313Penal Code, 1860 (IPC) — Section 409, 509Probation of Offenders Act, 1958 — Section 4(1)
High Courts15 Nov 2007Allowed
Jit Singh and Another Vs The Punjab State Co-operative and Another
Punjab And Haryana At Chandigarh · (2007) 11 P&H CK 0031
High Courts15 Nov 2007Dismissed
Bhanu Partap Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 11 P&H CK 0007
High Courts14 Nov 2007Allowed
Sunil Kumar alias Bholu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 933
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 228A, 363, 366A, 375, 376
High Courts14 Nov 2007Allowed
Niranjan Dass Vs Jagjit Cotton Textile Mills Ltd.
Punjab And Haryana At Chandigarh · (2008) 149 PLR 463
High Courts14 Nov 2007Allowed
Daulat Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 2 DMC 751 : (2008) 3 RCR(Criminal) 305
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 304B
High Courts14 Nov 2007Dismissed
Dr. Hardeep Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 11 P&H CK 0122
Constitution of India, 1950 — Article 310, 311
High Courts14 Nov 2007Dismissed
Dalbara Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 11 P&H CK 0081
High Courts14 Nov 2007Dismissed
Buta Singh Vs Ram Singh
Punjab And Haryana At Chandigarh · (2008) 149 PLR 794 : (2008) 1 RCR(Civil) 718
Civil Procedure Code, 1908 (CPC) — Section 60, 61
High Courts14 Nov 2007Dismissed
Karnail Singh and Another Vs Bishan Singh and Others
Punjab And Haryana At Chandigarh · (2008) 2 CivCC 499 : (2008) 2 PLR 144 : (2008) 3 RCR(Civil) 208
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts14 Nov 2007Dismissed
Punjab Singh and Another Vs Narinder Singh and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 699 : (2008) 2 RCR(Civil) 364
Redemption of Mortgages (Punjab) Act, 1913 — Section 13
High Courts14 Nov 2007
Surindera Rani Vs Kiran Bala and Another
Punjab And Haryana At Chandigarh · (2008) 2 BC 684 : (2008) 1 RCR(Civil) 497 : (2008) 1 RCR(Criminal) 705
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts14 Nov 2007Dismissed
Jatinder Kumar Vs Preety @ Suman Bhati
Punjab And Haryana At Chandigarh · (2008) 149 PLR 639 : (2008) 1 RCR(Civil) 392
Hindu Marriage Act, 1955 — Section 13