High Courts11 Dec 2007
Life Insurance Corporation of India Vs Income Tax Officer, Patiala
Punjab And Haryana At Chandigarh · (2007) 12 P&H CK 0088
Income Tax Act, 1961 — Section 260A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,439 of 4,622
High Courts11 Dec 2007
Satnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 528
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162(1), 313Penal Code, 1860 (IPC) — Section 279, 304A
High Courts11 Dec 2007Dismissed
Sudhir Kumar Yadav and Others and Hanuman Bhatta Co. and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 12 P&H CK 0031
Minimum Wages Act, 1948 — Section 27, 3, 4, 5, 7
High Courts11 Dec 2007
Smt. Jaswant Kaur and Shri Madan Mohan Rai Dhanda (since deceased) through L.Rs. and Others Vs The Extra Assistant Colonisation Officer and Others The Extra Assistant Colonisation Officer and Others Vs Smt. Jaswant Kaur and Others Punjab State Vs Mastan Singh and Another and Tejinder Singh and Others The Collector, Land Acquisition Colonisation Department and Others Vs Harjeet Singh and Bhinder Singh (since deceased) through L.Rs. The Collector, Land Acquisition Department and Others Vs S. Amrik Singh and Others
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Civil) 345
Land Acquisition Act, 1894 — Section 18, 23, 4, 6, 9
High Courts11 Dec 2007Dismissed
All India L.P.G. Distributors Federation (NWR) Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 17 : (2008) 2 RCR(Civil) 282
High Courts11 Dec 2007
Ram Pal and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Civil) 433
High Courts10 Dec 2007Dismissed
United India Insurance Company Limited Vs Kusum Sood and Others
Punjab And Haryana At Chandigarh · (2008) ACJ 2601 : (2008) 149 PLR 16 : (2008) 1 RCR(Civil) 751
High Courts10 Dec 2007
Hari Singh (Since Dead) through L.Rs. and Others Vs The Land Acquisition Collector, (S.Y.L.) and Another
Punjab And Haryana At Chandigarh · (2008) 2 PLR 511 : (2008) 2 RCR(Civil) 352
Land Acquisition Act, 1894 — Section 4, 6
High Courts10 Dec 2007
Rajesh lamba and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 12 P&H CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 146, 151
High Courts10 Dec 2007Dismissed
M.U.S. Marketing Pvt. Ltd. Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2008) 12 VST 123
Civil Procedure Code, 1908 (CPC) — Section 100AGeneral Clauses Act, 1897 — Section 6Motor Vehicles Act, 1988 — Section 173
High Courts07 Dec 2007Allowed
Gian Parkash Sood Vs Brij Lal Tilak Raj and Others
Punjab And Haryana At Chandigarh · (2008) 2 CivCC 459 : (2008) 149 PLR 809 : (2008) 1 RCR(Civil) 752
High Courts07 Dec 2007
Shiv Narain Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 372
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13, 13(1)(d)(i), 7
High Courts07 Dec 2007Dismissed
Subhash Chanrda Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2008) 218 CTR 191 : (2008) 166 TAXMAN 307
Income Tax Act, 1961 — Section 115WD, 115WE, 120, 124, 133A
High Courts07 Dec 2007Allowed
Mohinder Kumari Vs Prem Lata and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 488
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Dec 2007Allowed
Ramesh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) CriLJ 1663
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 399, 402
High Courts06 Dec 2007
Mamta and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 12 P&H CK 0155
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts06 Dec 2007Allowed
Shikha Malhotra Vs State Bank of India and Another
Punjab And Haryana At Chandigarh · (2008) 149 PLR 431
Constitution of India, 1950 — Article 14, 16Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2
High Courts06 Dec 2007
Court on its own Motion Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 555
High Courts06 Dec 2007Allowed
Divisional Forest Officer Vs Sarbati and Another
Punjab And Haryana At Chandigarh · (2007) 12 P&H CK 0119
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 2, 25F
High Courts06 Dec 2007
Anil kumar Vs Smt. Sneh jain
Punjab And Haryana At Chandigarh · (2008) 152 PLR 450 : (2009) 1 RCR(Civil) 258 : (2008) 2 RCR(Rent) 548