COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,433 judgments · page 2,438 of 4,622

High Courts14 Dec 2007Dismissed

M/s KEC Metallics Pvt. Ltd., Yamuna Nagar and Others Vs Haryana State Pollution Control Board, Panchkula and Another

Punjab And Haryana At Chandigarh · (2008) 2 RCR(Civil) 68 : (2008) 3 RCR(Criminal) 376

Criminal Procedure Code, 1973 (CrPC) — Section 482

High Courts14 Dec 2007Allowed

Lovepreet Kaur Vs State of Punjab

Punjab And Haryana At Chandigarh · (2007) 26 CriminalCC 569

Penal Code, 1860 (IPC) — Section 302, 34

High Courts14 Dec 2007Dismissed

Rajesh Sharma Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · (2007) 12 P&H CK 0018

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 200, 451, 482

High Courts13 Dec 2007Allowed

R. Srikrishnan Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 748

Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 17, 18, 29, 3(k)(i), 33

High Courts13 Dec 2007Dismissed

Ishwar Parkash Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2007) 12 P&H CK 0152

Income Tax Act, 1961 — Section 260A

High Courts13 Dec 2007Dismissed

Commissioner of Income Tax Vs Sh. Laxmi Narain

Punjab And Haryana At Chandigarh · (2008) 168 TAXMAN 128

Income Tax Act, 1961 — Section 142, 143, 144, 147, 148

High Courts13 Dec 2007Dismissed

Nand Kishore Vs Kishan Lal

Punjab And Haryana At Chandigarh · (2008) 151 PLR 531 : (2008) 3 RCR(Civil) 30

Haryana Panchayati Raj Act, 1994 — Section 176(i)

High Courts13 Dec 2007Dismissed

Raman Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (2007) 12 P&H CK 0111

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 302, 304B, 34, 498A

High Courts13 Dec 2007Dismissed

Pardeep and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2008) 2 PLR 505 : (2008) 2 RCR(Civil) 327

Land Acquisition Act, 1894 — Section 4, 6

High Courts13 Dec 2007Dismissed

Dr. Shobha Rani Dhiman Vs Punjabi University and Others

Punjab And Haryana At Chandigarh · (2007) 12 P&H CK 0037

Punjabi University Act, 1961 — Section 12

High Courts13 Dec 2007Dismissed

Commissioner of Income Tax Vs Munjal Castings

Punjab And Haryana At Chandigarh · (2008) 303 ITR 23

Income Tax Act, 1961 — Section 260A, 263

High Courts12 Dec 2007

M/s. Raj Kumar Vijay Kumar and Another Vs Pawan Kumar

Punjab And Haryana At Chandigarh · (2009) 2 CivCC 519

Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts12 Dec 2007

M/s Raj Kumar Vijay Kumar and Another Vs Pawan Kumar

Punjab And Haryana At Chandigarh · (2007) 12 P&H CK 0137

Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts12 Dec 2007

Commissioner of Income Tax Vs Kartar Singh and Co. P. Ltd.

Punjab And Haryana At Chandigarh · (2009) 221 CTR 479 : (2008) 300 ITR 440

Income Tax Act, 1961 — Section 143, 145, 154, 156, 246

High Courts12 Dec 2007Dismissed

Smt. Ralli Vs Dhanna Singh (Dead) through LRs.

Punjab And Haryana At Chandigarh · (2008) 149 PLR 649 : (2008) 2 RCR(Civil) 545

High Courts12 Dec 2007

Rajinder Singh and Others and Bhupinder Singh and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2007) 12 P&H CK 0010

High Courts12 Dec 2007Dismissed

Ram Kishan and Others Vs Sheo Ram and Others

Punjab And Haryana At Chandigarh · AIR 2008 P&H 77 : (2008) 1 CivCC 414 : (2011) 2 JCR 116 : (2008) 149 PLR 1 : (2008) 1 RCR(Civil) 334

Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 107, 11, 118, 12, 123

High Courts11 Dec 2007Dismissed

Mangat Ram and Another Vs Prem Nath

Punjab And Haryana At Chandigarh · (2008) 149 PLR 681 : (2008) 1 RCR(Civil) 753 : (2008) 1 RCR(Rent) 105

High Courts11 Dec 2007

Commissioner of Income Tax Vs Vanaik Spinning Mills Ltd.

Punjab And Haryana At Chandigarh · (2007) 12 P&H CK 0097

Income Tax Act, 1961 — Section 260A

High Courts11 Dec 2007Allowed

Smt. Kaushalya Devi Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2008) 151 PLR 399 : (2008) 2 RCR(Civil) 431

Land Acquisition Act, 1894 — Section 4, 6