High Courts29 Feb 2008Allowed

Nirmal Singh Vs The State of Haryana

Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0039

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50
High Courts29 Feb 2008Dismissed

Sarbati Vs Phoolwati

Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 806

Constitution of India, 1950 — Article 226
High Courts28 Feb 2008Dismissed

Jagdish and others Vs The State of Haryana

Punjab And Haryana At Chandigarh · (2008) 2 PLR 205

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42, 42(1), 42(2), 43
High Courts28 Feb 2008Dismissed

Satish Gupta Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2008) 2 PLR 748 : (2008) 2 RCR(Civil) 579 : (2008) 1 RCR(Rent) 364

Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 145