High Courts03 Mar 2008Allowed
Amarjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 2 PLR 612
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,406 of 4,622
High Courts29 Feb 2008
Rattan Chand Vs Charan Dass and others
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Civil) 894
High Courts29 Feb 2008Allowed
Ram Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0341
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts29 Feb 2008Allowed
Jagdish Chander and Another Vs Om Piari and Others
Punjab And Haryana At Chandigarh · (2008) 2 CivCC 176 : (2008) 152 PLR 463 : (2008) 4 RCR(Civil) 56
Transfer of Property Act, 1882 — Section 52
High Courts29 Feb 2008Dismissed
Oriental Insurance Co. Ltd. Vs Kamla Devi and Others
Punjab And Haryana At Chandigarh · (2009) ACJ 2611 : (2008) 3 RCR(Civil) 12
Motor Vehicles Act, 1988 — Section 166
High Courts29 Feb 2008Dismissed
Libra Bus Service Pvt. Ltd. Vs State Transport Appellate Tribunal Ors.
Punjab And Haryana At Chandigarh · (2008) 152 PLR 48 : (2008) 3 RCR(Civil) 766
Constitution of India, 1950 — Article 14, 226, 227Motor Vehicles Act, 1988 — Section 100, 103, 104, 98, 99
High Courts29 Feb 2008
Harbans Singh Gill Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 151 PLR 420 : (2008) 4 RCR(Criminal) 447
Criminal Procedure Code, 1973 (CrPC) — Section 482, 82Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts29 Feb 2008Dismissed
Sucha Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) CriLJ 2475 : (2009) 3 SLR 628
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 326
High Courts29 Feb 2008Dismissed
Gurdev Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2008) 2 PLR 633
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307
High Courts29 Feb 2008
Balwan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 2 PLR 638 : (2009) 2 SLR 186
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 344, 363, 366, 376, 506
High Courts29 Feb 2008Dismissed
Paramjit Singh Vs State Transport Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 39 : (2008) 3 RCR(Civil) 745
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 84, 86, 89
High Courts29 Feb 2008Dismissed
Satish and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0223
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts29 Feb 2008
Naresh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 2 SLR 667
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 379, 404
High Courts29 Feb 2008Allowed
Mahipal Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 319
Constitution of India, 1950 — Article 14
High Courts29 Feb 2008Dismissed
Naranjan Lal Sharma Vs Usha Bansal
Punjab And Haryana At Chandigarh · (2008) 4 BC 205 : (2008) 3 CivCC 209 : (2008) 2 PLR 610
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 118, 138
High Courts29 Feb 2008Dismissed
Colonel Partap Singh (Retd.) Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2008) 2 PLR 379
High Courts29 Feb 2008Dismissed
State of Punjab Vs Kamljit Kaur alias Bholi and Another
Punjab And Haryana At Chandigarh · (2008) CriLJ 2104 : (2008) 2 RCR(Criminal) 562
Criminal Procedure Code, 1973 (CrPC) — Section 107, 306Penal Code, 1860 (IPC) — Section 306
High Courts29 Feb 2008Dismissed
Highways Bus Service (Regd.) Vs State Transport Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 54 : (2008) 3 RCR(Civil) 747
Constitution of India, 1950 — Article 14, 226, 227Motor Vehicles Act, 1988 — Section 100, 103, 104, 98, 99
High Courts29 Feb 2008Dismissed
Commissioner of Income Tax Vs Alpha Toyo Ltd.
Punjab And Haryana At Chandigarh · (2008) 174 TAXMAN 427
Income Tax Act, 1961 — Section 143, 260A, 40A
High Courts29 Feb 2008Dismissed
Ashok Gupta and Others Vs Avinash Chander Anand and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 525 : (2008) 3 RCR(Civil) 283 : (2008) 1 RCR(Rent) 616
East Punjab Urban Rent Restriction (Amendment) Act, 1985 — Section 13A