High Courts20 Nov 2008
Commissioner of Income Tax Vs Niranjan Lal Verma
Punjab And Haryana At Chandigarh · (2009) 180 TAXMAN 74
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,342 of 4,622
High Courts20 Nov 2008Dismissed
The Chief Administrator HUDA and Another Vs Om Automobiles
Punjab And Haryana At Chandigarh · (2009) 3 PLR 548 : (2009) 3 RCR(Civil) 100
High Courts20 Nov 2008
Mrs. Kushal Takhar Vs Gurinder Singh
Punjab And Haryana At Chandigarh · (2009) 153 PLR 344 : (2009) 1 RCR(Civil) 629 : (2009) 1 RCR(Rent) 33
East Punjab Urban Rent Restriction Act, 1949 — Section 18A(5)
High Courts20 Nov 2008Dismissed
Surjit Singh Vs Tejinder Singh and Another
Punjab And Haryana At Chandigarh · (2009) 1 CivCC 693 : (2009) 3 PLR 575 : (2009) 1 RCR(Civil) 8 : (2008) 2 RCR(Rent) 590
High Courts20 Nov 2008Dismissed
Rakesh Kumar and Co. Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2009) 224 CTR 510 : (2009) 178 TAXMAN 481
Income Tax Act, 1961 — Section 200(1), 40(a)(ia)
High Courts20 Nov 2008
Mohan Lal Vs Babu Singh
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Civil) 222
High Courts20 Nov 2008Allowed
Baljit Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 64 : (2009) 2 RCR(Civil) 868
Constitution of India, 1950 — Article 226
High Courts20 Nov 2008Allowed
Harbans Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2009 P&H 108
Stamp Act, 1899 — Section 70(2)
High Courts20 Nov 2008
Daljit Singh @ Fozzi Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 55
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 52A
High Courts19 Nov 2008Dismissed
Manoj and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 45
Constitution of India, 1950 — Article 15, 226, 227, 243O, 334
High Courts19 Nov 2008Allowed
Makhan Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 831 : (2009) 153 PLR 473 : (2009) 3 RCR(Civil) 641
Constitution of India, 1950 — Article 226, 227
High Courts19 Nov 2008
Sahun Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) CriLJ 2035 : (2009) 2 RCR(Criminal) 615
Penal Code, 1860 (IPC) — Section 376(f)
High Courts19 Nov 2008
Sanjeev Sales Corporation & Anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 11 P&H CK 0105
High Courts19 Nov 2008
Sanjeev Sales Corporation Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 3 Crimes 120 : (2010) 1 RCR(Criminal) 33
Insecticides Act, 1968 — Section 24(1), 30(3)
High Courts19 Nov 2008Allowed
Sat Pal Vs Punjab and Haryana High Court and Another
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 846 : (2009) 3 SLR 238
Constitution of India, 1950 — Article 226
High Courts18 Nov 2008Dismissed
State of Haryana and Others Vs Amar Pal
Punjab And Haryana At Chandigarh · (2009) 3 PLR 552 : (2010) 5 RCR(Civil) 237
Land Acquisition Act, 1894 — Section 4
High Courts18 Nov 2008Dismissed
Balraj Singh and Another Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 511 : (2009) 156 PLR 40 : (2010) 1 RCR(Criminal) 487
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 60(3)
High Courts18 Nov 2008
Randhir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 480
High Courts18 Nov 2008Dismissed
Mahabir Vs Bhawani and Another
Punjab And Haryana At Chandigarh · (2009) 153 PLR 383
Civil Procedure Code, 1908 (CPC) — Section 144Limitation Act, 1963 — Section 14, 5
High Courts18 Nov 2008Dismissed
Jarnail Singh and Others Vs Sukhwinder Singh
Punjab And Haryana At Chandigarh · (2009) 153 PLR 450 : (2009) 2 RCR(Civil) 604
Specific Relief Act, 1963 — Section 20