High Courts26 Nov 2008Dismissed
Gurpiar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 383
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,341 of 4,622
High Courts26 Nov 2008Dismissed
Varinder Kumar Vs Vinay Kashyap and Others
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Rent) 648
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts26 Nov 2008Dismissed
Employees' State Insurance Corporation Vs Punjab Steel Rolling Mills
Punjab And Haryana At Chandigarh · (2009) 2 LLJ 672
Employees State Insurance Act, 1948 — Section 75, 82(2)
High Courts26 Nov 2008Allowed
Smt. Gita Vs Smt. Rajbala and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 900
Constitution of India, 1950 — Article 20, 20(1)Protection of Women From Domestic Violence Act, 2005 — Section 1(3), 12, 19, 20, 21
High Courts26 Nov 2008Allowed
Smt. Gita Vs Smt. Raj Bala and others
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 84
Constitution of India, 1950 — Article 20, 20(1)Protection of Women From Domestic Violence Act, 2005 — Section 1(3), 12, 19, 20, 21
High Courts25 Nov 2008
Gippy Arora Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2012) 4 RCR(Civil) 397
Constitution of India, 1950 — Article 226, 226(3), 32Guardians and Wards Act, 1890 — Section 12, 25, 7Hindu Marriage Act, 1955 — Section 13, 26
High Courts25 Nov 2008Allowed
State of Haryana Vs Appellate Authority for Industrial and Financial Reconstruction and Others
Punjab And Haryana At Chandigarh · (2010) 4 CompLJ 642 : (2009) 22 VST 210
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 18(4)
High Courts25 Nov 2008Dismissed
HDFC Bank Limited Vs Tara Singh
Punjab And Haryana At Chandigarh · (2009) 3 PLR 625
Arbitration Act, 1940 — Section 11, 8
High Courts25 Nov 2008
Rajinder Singh Sidhu and another Vs Chandigarh Administration, Chandigarh and others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 610
High Courts25 Nov 2008
Manjit Singh S/o Kashmir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 11 P&H CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 100(4)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 35, 54
High Courts25 Nov 2008Dismissed
Jaipal @ Kala Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 52
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50Penal Code, 1860 (IPC) — Section 148, 149, 186, 307, 353
High Courts25 Nov 2008Dismissed
UCO Bank Vs Central Information Commissioner and Another
Punjab And Haryana At Chandigarh · (2009) 244 ELT 36 : (2009) 154 PLR 416 : (2009) 1 RCR(Civil) 703 : (2009) 2 SLR 791
Constitution of India, 1950 — Article 12Right to Information Act, 2005 — Section 8(1)(j)
High Courts21 Nov 2008Dismissed
Jasbir Singh and Another Vs Guru Nanak Public School Trust and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 952
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 7, Order 22 Rule 10, Order 22 Rule 3, Order 7 Rule 10, Order 7 Rule 11Constitution of India, 1950 — Article 227
High Courts21 Nov 2008
Shivpal Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 38 : (2009) 1 RCR(Civil) 544
Constitution of India, 1950 — Article 226Haryana Panchayati Raj Act, 1994 — Section 51(3)
High Courts21 Nov 2008Dismissed
Gram Panchayat Saskaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 184 : (2009) 3 RCR(Civil) 665
Constitution of India, 1950 — Article 226, 227
High Courts21 Nov 2008
Commissioner of Income Tax Vs Porritts Spencer (Asia) Ltd.
Punjab And Haryana At Chandigarh · (2008) 11 P&H CK 0107
Income Tax Act, 1961 — Section 40A(5)
High Courts21 Nov 2008
Thawar Ram : Vs Shankuntla Devi
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 645
High Courts21 Nov 2008Dismissed
Commissioner of Income Tax Vs Arihant Cotsyn Ltd.
Punjab And Haryana At Chandigarh · (2010) 327 ITR 142 : (2009) 183 TAXMAN 76
Income Tax Act, 1961 — Section 260A, 43A
High Courts21 Nov 2008
Jewellers Khanna Sons Vs Dr. Naresh Mittal and Others
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 616 : (2009) 153 PLR 341 : (2009) 2 RCR(Civil) 567 : (2009) 1 RCR(Rent) 396
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts21 Nov 2008Dismissed
Ram Kumar Vs The Registrar, Co-operative Societies and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 289 : (2009) 2 RCR(Civil) 601 : (2009) 1 RCR(Civil) 542
Constitution of India, 1950 — Article 226