High Courts14 Jan 2009
Bank of India Vs Official Liquidator
Punjab And Haryana At Chandigarh · (2010) 156 CompCas 148 : (2009) 3 CompLJ 336
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,326 of 4,622
High Courts14 Jan 2009Dismissed
Nathu Ram Vs Smt. Ratni
Punjab And Haryana At Chandigarh · (2010) 1 DMC 209 : (2009) 154 PLR 577 : (2009) 2 RCR(Civil) 115
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts14 Jan 2009
Smt. Lata Vs Neeraj Pawar
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 373 : (2010) 1 DMC 540 : (2009) 154 PLR 239 : (2009) 1 RCR(Civil) 872
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 11, 12, 13, 24, 25
High Courts14 Jan 2009
Som Datt Sharma and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 3 LLJ 273 : (2009) 3 RCR(Civil) 573
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 408, 420
High Courts14 Jan 2009
Commissioner of Income Tax Vs Steel Strips Ltd.
Punjab And Haryana At Chandigarh · (2009) 310 ITR 100 : (2009) 178 TAXMAN 232 : (2009) 178 TAXMAN 132
Income Tax Act, 1961 — Section 28, 36
High Courts14 Jan 2009
Mehar Singh and others Vs Gram Panchayat/Gram Sabha, Sehjomajra and another
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 897
High Courts14 Jan 2009Allowed
Harsharan Singh Vs Financial Commissioner Appeal-I and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 243 : (2009) 1 RCR(Civil) 909
High Courts14 Jan 2009Dismissed
Udgeet Verma and Others Vs Punjab State Board of Technical Education and Industrial Training and Others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 680
High Courts14 Jan 2009
Raghubir Singh Vs Harbhajan Singh
Punjab And Haryana At Chandigarh · (2009) 01 P&H CK 0017
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 1(4)
High Courts14 Jan 2009
Gurnam Singh Vs The Presinding Officer, Industrial Tribunal-Cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 359
Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
High Courts13 Jan 2009Dismissed
Rajiv Malhotra Vs Smt. Abha Malhotra
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 275 : (2009) 2 RCR(Civil) 110
Hindu Marriage Act, 1955 — Section 24
High Courts13 Jan 2009
Raj Pal and Another etc. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) CriLJ 4074 : (2009) 2 RCR(Criminal) 120
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 364, 365, 368, 376
High Courts13 Jan 2009
Pala Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 801 : (2009) 2 RCR(Civil) 48
Punjab Village Common Lands (Regulation) Act, 1961 — Section 5
High Courts13 Jan 2009
Bhag Singh son of Harbans Singh, Cultivator, resident of Village Garha, Tahsil Phillaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 2 AICLR 254
High Courts13 Jan 2009Dismissed
Commissioner of Income Tax Vs N.P. Garodia
Punjab And Haryana At Chandigarh · (2009) 310 ITR 62
Income Tax Act, 1961 — Section 131, 143, 68
High Courts13 Jan 2009
Sudesh Madan Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 3 LLR 542 : (2009) 3 PLR 93 : (2009) 2 RCR(Civil) 591
High Courts13 Jan 2009
Madan Lal & Anr. Vs Ravi Setia & Ors.
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 798
High Courts13 Jan 2009
Karam Pal Vs Ramesh Jain
Punjab And Haryana At Chandigarh · (2009) 1 AICJ 664 : (2009) 3 PLR 235 : (2009) 2 RCR(Civil) 613
High Courts13 Jan 2009
Jaswant Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 772
High Courts13 Jan 2009
Parminder Kumar Goyal Vs Pawan Kumar Katia and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 274 : (2010) 8 RCR(Civil) 1377