High Courts16 Jan 2009
Commissioner of Income Tax Vs Sanjeev Kumar Jain
Punjab And Haryana At Chandigarh · (2009) 310 ITR 178 : (2009) 183 TAXMAN 371
Income Tax Act, 1961 — Section 143, 147
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,325 of 4,622
High Courts16 Jan 2009Allowed
Employees State Insurance Corporation Vs Enkay (India) Rubber Co. Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2009) 4 LLJ 182
Employees State Insurance Act, 1948 — Section 2
High Courts16 Jan 2009Dismissed
Suresh Kumar and others Vs Gram Panchayat Village Noorwala
Punjab And Haryana At Chandigarh · (2011) 7 RCR(Civil) 1170
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 151
High Courts16 Jan 2009Allowed
Jagdish and another Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 498
Penal Code, 1860 (IPC) — Section 304B
High Courts16 Jan 2009
Dr. Sarita Magu and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 618
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B
High Courts15 Jan 2009
Kurdia Vs Rameshwar Dass and Others
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Civil) 672
High Courts15 Jan 2009Dismissed
Gurmel Singh Vs Jaswinder Kaur
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 448 : (2009) 2 RCR(Civil) 112
Hindu Marriage Act, 1955 — Section 13
High Courts15 Jan 2009Dismissed
Sito Vs Deputy Commissioner
Punjab And Haryana At Chandigarh · (2009) 154 PLR 575 : (2009) 2 RCR(Civil) 340
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7(2)
High Courts15 Jan 2009Dismissed
Daljit Kaur Vs Hari Singh and Others
Punjab And Haryana At Chandigarh · (2009) 2 CivCC 660 : (2009) 154 PLR 54 : (2009) 3 RCR(Civil) 243
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts15 Jan 2009Allowed
Commissioner of Income Tax Vs Punjab State Warehousing Corporation
Punjab And Haryana At Chandigarh · (2009) 226 CTR 414 : (2009) 317 ITR 288 : (2009) 177 TAXMAN 237
Income Tax Act, 1961 — Section 10, 57
High Courts15 Jan 2009
Tarlok Singh Vs F.C.(Revenue)
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 764
High Courts15 Jan 2009
Nobat Ram Vs Ram Ji Lal (dead) by L.Rs.
Punjab And Haryana At Chandigarh · (2009) 2 HLR 118 : (2009) 3 PLR 127
High Courts15 Jan 2009
Ramesh Kumar Vs G.F.I.
Punjab And Haryana At Chandigarh · (2009) 01 P&H CK 0031
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i)
High Courts15 Jan 2009
Sukhdev Singh alias Sukkha and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 6 RCR(Criminal) 2787
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 149
High Courts14 Jan 2009
Commissioner of Wealth Tax, Jalandhar Vs Onkar Nath Prop.
Punjab And Haryana At Chandigarh · (2009) 01 P&H CK 0245
Wealth Tax Act, 1957 — Section 27, 35
High Courts14 Jan 2009Allowed
Massa Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 995 : (2009) 7 SLR 369
Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 4(4)Punjab Police Rules, 1934 — Rule 16.38
High Courts14 Jan 2009Dismissed
Bhagwati Prasad Bajaj Vs M\s Trigun Chemical Limited
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 881
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts14 Jan 2009
Sandeep Kaur and another Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 888
Penal Code, 1860 (IPC) — Section 363, 366A
High Courts14 Jan 2009Dismissed
Aggarwal Rice and General Mills Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 34 VST 231
Central Sales Tax Act, 1956 — Section 14, 2, 3Constitution of India, 1950 — Article 226Haryana General Sales Tax Act, 1973 — Section 13, 13B, 15(1), 17, 18
High Courts14 Jan 2009Allowed
Harbans Lal Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 305
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 7