High Courts18 May 2009Allowed

Tejinder Singh Vs Rajpal

Punjab And Haryana At Chandigarh · (2009) 155 PLR 719 : (2009) 2 RCR(Rent) 361

East Punjab Urban Rent Restriction Act, 1949 — Section 13B
High Courts15 May 2009

Shyam Lal Vs State of Haryana

Punjab And Haryana At Chandigarh · (2009) 31 CriminalCC 926 : (2010) 1 RCR(Criminal) 303

Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Probation of Offenders Act, 1958 — Section 7