COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,433 judgments · page 2,269 of 4,622

High Courts20 May 2009

Gulzar Singh Pannu and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 1001 : (2010) 1 SLR 463

Constitution of India, 1950 — Article 14Punjab Civil Service (General and Common Conditions of Services) Rules, 1994 — Rule 8

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High Courts20 May 2009Dismissed

Nohar Chandamrit Lal and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 1027

Constitution of India, 1950 — Article 14 , 226Punjab Agricultural Produce Markets Act, 1961 — Section 10, 18 , 43Punjab State Agricultural Marketing Board (Sale and Transfer of Plots) (First Amendment) Rules, 2008 — Rule 3

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High Courts20 May 2009Dismissed

Bimal Kaur and Another Vs Joginder Kaur

Punjab And Haryana At Chandigarh · (2009) 05 P&H CK 0031

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts19 May 2009Dismissed

Bachan Singh (Now Deceased) through Legal Representatives Vs Gursharan Singh and Others

Punjab And Haryana At Chandigarh · (2009) 155 PLR 559

Transfer of Property Act, 1882 — Section 41

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High Courts19 May 2009Dismissed

Arati Brick Co. Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2009) 156 PLR 22 : (2009) 3 RCR(Civil) 172

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High Courts19 May 2009

Indian Oil Corporation Limited Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2009) 24 VST 220

Income Tax Act, 1961 — Section 10, 32

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High Courts19 May 2009Dismissed

Jagat Roller Flour Mills Vs Punjab State Civil Supplies Corporation Ltd. and Another

Punjab And Haryana At Chandigarh · (2009) 155 PLR 582 : (2010) 8 RCR(Civil) 27

Arbitration and Conciliation Act, 1996 — Section 34, 8

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High Courts19 May 2009Allowed

Lal Chand and Others Vs Raghu Nath and Others

Punjab And Haryana At Chandigarh · (2010) 1 CivCC 440 : (2009) 155 PLR 584 : (2010) 1 RCR(Civil) 149

Civil Procedure Code, 1908 (CPC) — Section 122Limitation Act, 1963 — Section 5

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High Courts19 May 2009

Reena Sahni, Dr. Vs Sandeep Sahni

Punjab And Haryana At Chandigarh · (2009) 2 HLR 296 : (2009) 4 ICC 136 : (2010) 7 RCR(Civil) 1700

Hindu Marriage Act, 1955 — Section 24

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High Courts19 May 2009Dismissed

Nanhu Vs Gram Panchayat of Village Shahpur Taga and Another

Punjab And Haryana At Chandigarh · (2009) 05 P&H CK 0136

Punjab Village Common Lands (Regulation) Act, 1961 — Section 7

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High Courts19 May 2009Dismissed

Smt. Gurmit Kaur and Others Vs Veero and Another

Punjab And Haryana At Chandigarh · (2009) 155 PLR 555

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts19 May 2009Allowed

Sukhdev Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2009) CriLJ 2941 : (2009) 3 RCR(Criminal) 291

Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Penal Code, 1860 (IPC) — Section 406, 420

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High Courts19 May 2009

Amarjit Singh Vs The Managing Committee, Prem Chand Markanda S.D. College for Women and Others

Punjab And Haryana At Chandigarh · (2009) 8 SLR 579

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High Courts19 May 2009Dismissed

Inderjit Kaur and Others Vs Rajinder Singh

Punjab And Haryana At Chandigarh · (2009) 156 PLR 203

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High Courts19 May 2009Allowed

Gopal Dass Vs Pawan Kumar and Others

Punjab And Haryana At Chandigarh · (2009) 155 PLR 557

Civil Procedure Code, 1908 (CPC) — Section 151, 152Contract Act, 1872 — Section 20

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High Courts19 May 2009Dismissed

Rajesh Kumar Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2009) 155 PLR 553

Constitution of India, 1950 — Article 16

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High Courts19 May 2009

Ramji Lal Vs State of Haryana

Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 373

Penal Code, 1860 (IPC) — Section 14, 326

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High Courts18 May 2009

Arya Mitter and Another Vs Harbans Lal and Another

Punjab And Haryana At Chandigarh · (2009) 156 PLR 510 : (2009) 3 RCR(Civil) 756 : (2009) 2 RCR(Rent) 48

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High Courts18 May 2009Dismissed

The Managing Committee, Lyallpur Khalsa Senior Secondary School Vs Baij Nath Yadav (Since deceased) and Others

Punjab And Haryana At Chandigarh · (2009) 05 P&H CK 0164

Civil Procedure Code, 1908 (CPC) — Section 10

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High Courts18 May 2009Dismissed

G.D. Tools Pvt. Ltd. Vs Punjab State Electricity Board and Another

Punjab And Haryana At Chandigarh · (2009) 05 P&H CK 0163

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3

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