High Courts16 Sept 2026
Shubham Gupta Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 2223
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482BNS-Section 318(4)Negotiable Instruments Act, 1881
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
94,664 judgments · page 10 of 4,734
High Courts16 Sept 2026
Sarabjit Singh Alias Sunny Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 2262
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Cr.P.C.-Section 438BNS, 2023-Sections 318(2), 318(4), 127(2), 127(3), 127(4)
High Courts16 Sept 2026
Vikas @ Vikash Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 2265
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code of Criminal Procedure, 1973-Section 439Bharatiya Nyaya Sanhita, 2023-Sections 109(1), 308(4), 351(3), 111(2)(b), 111(3), 111(4), 215, 238(a), 3(5), 61
High Courts16 Sept 2026
Baljinder Singh @ Mithu Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 2266
Narcotic Drugs and Psychotropic Substances Act, 1985
High Courts16 Sept 2026Allowed
Lokesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 2267
Indian Penal Code, 1860-Sections 166, 201, 420, 120-BPrevention of Corruption Act-Section 13(1)(2)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 482(2)
High Courts16 Sept 2026
Gurwinder Singh @ Gacchu Vs State Of Punjab
Punjab And Haryana At Chandigarh · 2023 INSC 311
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 21-C, 27-A, 29, 61, 85, 37, 36-AConstitution of India-Article 21
High Courts16 Sept 2026
Sunny Kumar alias Ganja Vs State Of Punjab
Punjab And Haryana At Chandigarh · 2023 INSC 311
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 21(c), 29, 37, 36-AConstitution of India-Article 21
High Courts16 Sept 2026
Harsh Chhabra Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 2217
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483PC Act-Sections 7, 13(1), 13(2)BNS-Section 308(2)
High Courts16 Sept 2026
Yashbir Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 2268
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-316(2), 316(5), 318(4)Prevention of Corruption Act-7, 12, 13(2)
High Courts16 Sept 2026Allowed
Gursewak Alias Guri Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 2270
Cr.P.C.-Section 439BNS-Sections 483, 109(1), 3(5), 341(2), 61IPC-Sections 34, 120-B, 307, 473, 201
High Courts16 Sept 2026
Ajay Masih Vs State Of Punjab
Punjab And Haryana At Chandigarh · 2024 INSC 290
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Cr.P.C.-Section 439NDPS Act, 1985-Sections 21/29, 67, 37
High Courts16 Sept 2026
Nectar Lifesciences Limited Vs United India Insurance Company Ltd & Ors
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 2276
Arbitration and Conciliation Act, 1996-Section 34, 34(4), 37, 31(7)(b)C.P.C.-Section 151Constitution of India-Article 142
High Courts16 Sept 2026
Boota Singh @ Buta Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · 2024 INSC 290
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21, 29, 25, 67
High Courts16 Sept 2026
Vikas Sharma Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 2280
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Cr.P.C.-Section 438Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 21 and 29
High Courts16 Sept 2026
Navdeep @ Fauji Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 2281
Bharatiya Nyaya Sanhita, 2023-Section 140(4)
High Courts16 Sept 2026
Alaknanda Coop. Group Housing Society Ltd. Vs Chief Commissioner Of Income Tax & Ors.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 2175
Societies Registration Act, 1860Income-tax Act, 1961-Section 80P, 80AC(ii), 139(1), 139(4), 143(3), 144B, 246A, 119, 119(2)(b)Finance Act, 2018
High Courts16 Sept 2026
Rajveer Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 2176
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 15(c), 25, 29, 67
High Courts15 Sept 2026
Shubdeep Kaur & Anr. Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 2968
Constitution of India-Article 226
High Courts15 Sept 2026
Meenakshi & Anr. Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 2969
Constitution of India-Article 226
High Courts15 Sept 2026
Sham Lal Vs Dharam Pal & Ors.
Punjab And Haryana At Chandigarh · 2026 INSC 148
Limitation Act, 1963-Section 5IPC-Sections 323, 325, 452, 506