High Courts12 May 2022Disposed Of
Akshay Kumar And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0051
Constitution Of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2022
1,322 judgments · page 47 of 67
High Courts12 May 2022Allowed
Jyoti And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0049
Constitution Of India, 1950 — Article 21
High Courts12 May 2022Allowed
Shaina Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0048
Constitution Of India, 1950 — Article 21
High Courts12 May 2022Allowed
Kewal Krishan And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0047
Constitution Of India, 1950 — Article 21
High Courts12 May 2022Allowed
Neha And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0046
Constitution Of India, 1950 — Article 21
High Courts11 May 2022Allowed
Babita Kroriya And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0045
Constitution Of India, 1950 — Article 21
High Courts11 May 2022Allowed
Nirmal Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0044
Constitution Of India, 1950 — Article 21
High Courts11 May 2022Allowed
Sihana And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0043
Constitution Of India, 1950 — Article 21, 359
High Courts11 May 2022Disposed Of
Dogar Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0042
Code Of Criminal Procedure, 1973 — Section 482
High Courts11 May 2022Disposed Of
Gurpreet Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0041
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 341, 506
High Courts11 May 2022Disposed Of
Sushant Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0040
Code Of Criminal Procedure, 1973 — Section 482
High Courts11 May 2022Disposed Of
Mahabir Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0039
Code Of Criminal Procedure, 1973 — Section 482
High Courts10 May 2022Disposed Of
Pardeep Kumar Vs Rajinder Singh And Another
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0037
Negotiable Instruments Act, 1881 — Section 138
High Courts10 May 2022Allowed
Sameer Suri Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0036
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446
High Courts10 May 2022Allowed
Mandeep Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0035
Constitution Of India, 1950 — Article 21
High Courts10 May 2022Allowed
Pooja And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0034
Constitution Of India, 1950 — Article 21
High Courts10 May 2022Allowed
Megha Sharma And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0033
Constitution Of India, 1950 — Article 21
High Courts10 May 2022Allowed
Sakshi Saluja And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0032
Constitution Of India, 1950 — Article 21
High Courts10 May 2022Allowed
Babli Choudhary And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0029
Constitution Of India, 1950 — Article 21
High Courts10 May 2022Disposed Of
Shinder Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0028