High Courts20 May 2022Allowed
Prince Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0093
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Evidence Act, 1872 — Section 27
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2022
1,322 judgments · page 45 of 67
High Courts20 May 2022Allowed
Kamaldeep Kaur & Another Vs State Of Haryana & Others
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0092
Constitution Of India, 1950 — Article 21
High Courts20 May 2022Allowed
Kulwant Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0090
Constitution Of India, 1950 — Article 226, 227
High Courts20 May 2022Allowed
Ravinder & Another Vs State Of Haryana & Others
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0089
Constitution Of India, 1950 — Article 21
High Courts20 May 2022Disposed Of
G. Devdas Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0088
Code Of Criminal Procedure, 1973 — Section 362
High Courts20 May 2022Partly Allowed
Roshan Lal Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0087
Code Of Criminal Procedure, 1973 — Section 482
High Courts20 May 2022Allowed
Gurmeet Kaur Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0086
Code Of Criminal Procedure, 1973 — Section 446, 482
High Courts20 May 2022Allowed
Harjinder Singh @ Rajinder Singh @ Kala Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0085
High Courts20 May 2022Allowed
Kapil Gautam Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0084
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446
High Courts20 May 2022Allowed
Pardeep Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0083
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446
High Courts19 May 2022Dismissed
Jaswant Kaur Vs Lakhwinder Singh And Others
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0149
High Courts19 May 2022Allowed
Shagun And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0082
Constitution Of India, 1950 — Article 21, 359
High Courts19 May 2022Allowed
Harshpreet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0081
Constitution Of India, 1950 — Article 21
High Courts19 May 2022Allowed
Anjali Shukla And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0080
Constitution Of India, 1950 — Article 21
High Courts19 May 2022Allowed
Omkar And Another Vs State Of UT Chandigarh And Others
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0079
Constitution Of India, 1950 — Article 21
High Courts19 May 2022Allowed
Simrandeep Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0078
Constitution Of India, 1950 — Article 21
High Courts19 May 2022Disposed Of
Rooptinder Kaur Vs State Of Punjab And Other
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0077
High Courts19 May 2022Allowed
Rajanpreet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0075
Constitution Of India, 1950 — Article 21
High Courts17 May 2022Dismissed
Jeet Singh Vs Raghbir Singh
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0074
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151Limitation Act, 1963 — Section 5
High Courts17 May 2022Dismissed
Narayan Dass (Since Deceased) Through His Lrs Vs Devender And Others
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0073
Constitution Of India, 1950 — Article 227