High Courts20 Jan 2017Dismissed
Jagmohan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 SCT 453
Haryana Affiliated Aided Technical Institutions (Pension and Contributory Provident Fund) Rules, 2005 - Rule 3(2)(iii)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2017
1,172 judgments · page 51 of 59
High Courts20 Jan 2017Allowed
Babu Lal Vs Sodagarmal
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 798 : (2017) 3 RCRCivil 154
Civil Procedure Code, 1908 (CPC) - Section 148, Section 35B
High Courts20 Jan 2017Allowed
Dr. Mam Chand Goel Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 403
Constitution of India, 1950 - Article 226
High Courts20 Jan 2017Allowed
Shanti Devi Vs Rakesh Kumar
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 384 : (2017) 2 PLR 562
Motor Vehicles Act, 1988 - Section 166
High Courts20 Jan 2017Allowed
Jasbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 323
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 307
High Courts20 Jan 2017Disposed Off
Kanwal Raj Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 318 : (2017) 1 PLR 611
Constitution of India, 1950 - Article 226Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Rules, 1996 - Rule 3
High Courts20 Jan 2017Dismissed
Food Corporation of India Vs The Presiding officer
Punjab And Haryana At Chandigarh · (2017) 2 CLR 217 : (2017) LabLR 616 : (2017) 2 LLJ 63 : (2017) 2 LLN 538
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14B, Section 7Q, Section 8A
High Courts20 Jan 2017Allowed
Kaka Singh Vs Pal Singh
Punjab And Haryana At Chandigarh · (2017) 3 RCRCivil 107
Civil Procedure Code, 1908 (CPC) - Order 21
High Courts20 Jan 2017Dismissed
Basant Kaur Vs Akki alias Basant Kaur
Punjab And Haryana At Chandigarh · (2017) 01 P&H CK 0100
Specific Relief Act, 1963 - Section 6Transfer of Property Act, 1882 - Section 54
High Courts20 Jan 2017Disposed Off
Suman Vs Sanjeev Kumar
Punjab And Haryana At Chandigarh · (2017) 1 DMC 678 : (2017) 1 LawHerald 510
Civil Procedure Code, 1908 (CPC) - Section 24
High Courts19 Jan 2017
Tarsem Singh @ Teena Vs State of Punjab & others
Punjab And Haryana At Chandigarh · (2017) 01 P&H CK 0244
Code of Criminal Procedure, 1973, Section 438 - Direction for grant of bail to person apprehending arrestIndian Penal Code, 1860, Section 420, Section
High Courts19 Jan 2017Dismissed
Bhawna Mahajan Vs Guru Nanak Dev University, Amritsar
Punjab And Haryana At Chandigarh · (2017) 2 SCT 616
High Courts19 Jan 2017Disposed Off
Arjan Dass Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 795
Penal Code, 1860 (IPC) - Section 325Probation of Offenders Act, 1958 - Section 4
High Courts19 Jan 2017Disposed Off
Administrator, Union Territory, Chandigarh Vs Sanjeev Kumar
Punjab And Haryana At Chandigarh · (2017) 1 SCT 715
Constitution of India, 1950 - Article 14, Article 16, Article 226
High Courts19 Jan 2017Allowed
Gurdev Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 AICLR 96 : (2017) 1 LawHerald 322
Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22
High Courts19 Jan 2017Dismissed
Sandeep Kumar @ Sandeep Ohri Vs Partap Kaur
Punjab And Haryana At Chandigarh · (2017) 1 LAR 14 : (2017) 1 LawHerald 320 : (2017) 1 RentLR 230
East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts19 Jan 2017Disposed Off
Harinder Singh Vs Financial Commissioner (Appeals) Punjab
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 307
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 - Section 23-A
High Courts19 Jan 2017Allowed
Gaurav Kumar Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 PLR 556
High Courts19 Jan 2017Dismissed
Jaswinder Singh Vs Jayant Kumar
Punjab And Haryana At Chandigarh · (2017) 3 RCRCivil 160
Civil Procedure Code, 1908 (CPC) - Section 9Punjab Land Revenue Act, 1887 - Section 158
High Courts19 Jan 2017Disposed Off
Ramdut Vs Vikas Gupta
Punjab And Haryana At Chandigarh · (2017) 3 RCRCivil 108
Contempt of Courts Act, 1971 - Section 2, Section 21