High Courts21 Oct 2013
Commissioner of Income Tax Vs Bansal Abhushan Bhandar
Punjab And Haryana At Chandigarh · (2014) 264 CTR 102
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 35 of 226
High Courts21 Oct 2013
Naveed Masih Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0121
High Courts21 Oct 2013Dismissed
Kavita Yadav Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 2 PLR 429
High Courts21 Oct 2013
Pinki @ Pinky Rani Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0099
High Courts21 Oct 2013Allowed
The Regional Passport Office Vs Karan Khurmi
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0098
High Courts21 Oct 2013Dismissed
Gurdev Singh Vs Labh Singh Gill
Punjab And Haryana At Chandigarh · (2014) 2 PLR 419
High Courts21 Oct 2013Allowed
Karan Singh Vs Registrar Co-operative Societies
Punjab And Haryana At Chandigarh · (2014) 2 PLR 426
High Courts21 Oct 2013
Kamla Devi and Others Vs Urmila Devi
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0052
High Courts21 Oct 2013
M.J. Engineers Vs Union of India
Punjab And Haryana At Chandigarh · (2014) 302 ELT 491
High Courts14 Oct 2013Disposed Off
Anita and Another Vs Union Territory, Chandigarh and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0353
High Courts14 Oct 2013Disposed Off
Mandeep Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0100
High Courts14 Oct 2013Disposed Off
Gurpreet Kaur and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0032
High Courts14 Oct 2013Disposed Off
Minakshi and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0031
High Courts14 Oct 2013Disposed Off
Pinki and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0030
High Courts14 Oct 2013Disposed Off
Pooja and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0029
High Courts14 Oct 2013Disposed Off
Rimpy and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0028
High Courts11 Oct 2013Allowed
Haryana Urban Development Authority Vs The Financial Commissioner, Town and Country Planning Department and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 766
High Courts11 Oct 2013Dismissed
The Deputy Commissioner of Income Tax Vs The ITAT, Delhi Bench-I and Another
Punjab And Haryana At Chandigarh · (2013) 262 CTR 569 : (2014) 173 PLR 761
High Courts11 Oct 2013Disposed Off
Manorma Devi Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0352
High Courts11 Oct 2013
R.K. Garg Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2014) 2 SCT 540