CourtKutchehry.com

COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 121 of 196

High Courts22 Mar 2011Dismissed

Angrez Singh Vs Sher Singh

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0333

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 397(2), 482Penal Code, 1860 (IPC) — Section 323, 379, 411, 506
Read judgment
High Courts22 Mar 2011Allowed

Madan Lal Halwai Vs Jagdish

Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0130

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
Read judgment
High Courts22 Mar 2011Allowed

Kuldip Kaur Vs Gian Chand

Punjab And Haryana At Chandigarh · (2011) 164 PLR 38 : (2011) 6 RCR(Civil) 101

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37Hindu Marriage Act, 1955 — Section 13, 20(2), 24
Read judgment
High Courts22 Mar 2011Dismissed

Khiali Ram Vs Kanshi Ram

Punjab And Haryana At Chandigarh · (2011) 3 CivCC 731 : (2011) 163 PLR 120

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 3, Order 9 Rule 8, Order 9 Rule 9, 100Punjab Security of Land Tenures Act, 1953 — Section 9
Read judgment
High Courts22 Mar 2011Allowed

Khuda Bux Vs Sukhan Ram

Punjab And Haryana At Chandigarh · (2011) 3 CivCC 680 : (2011) 163 PLR 227 : (2012) 3 RCR(Civil) 54

Transfer of Property Act, 1882 — Section 1, 59
Read judgment