High Courts24 Mar 2011
Salil Narayan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0431
Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 468
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 117 of 196
High Courts24 Mar 2011
Bikram Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0201
Information Technology Act, 2000 — Section 67APenal Code, 1860 (IPC) — Section 294, 438(2)
High Courts24 Mar 2011Allowed
Naseem Ahmed Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0137
Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts24 Mar 2011Dismissed
Ali Hussain Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0080
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 37Penal Code, 1860 (IPC) — Section 120B
High Courts23 Mar 2011Dismissed
Commissioner of Income Tax Vs Truck Operators' Union
Punjab And Haryana At Chandigarh · (2011) 339 ITR 532 : (2012) 20 TAXMAN 848
Income Tax Act, 1961 — Section 194C, 194C(2), 260A, 40(a)(ia)
High Courts23 Mar 2011Dismissed
Commissioner of Income Tax Vs Truck Operators Union
Punjab And Haryana At Chandigarh · (2011) 339 ITR 532
Income Tax Act, 1961 — Section 194C, 194C(2), 260A, 40(a)(ia)
High Courts23 Mar 2011Allowed
Mehnga Singh and Another Vs Additional Director, Panchayats at Chandigarh and Others
Punjab And Haryana At Chandigarh · (2011) 4 RCR(Civil) 567
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 7
High Courts23 Mar 2011Dismissed
Its workmen of Gurgaon Laboratories Vs Presiding Officer, Labour Court-I and Another
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0768
Constitution of India, 1950 — Article 227
High Courts23 Mar 2011Dismissed
Baldev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0767
Criminal Procedure Code, 1973 (CrPC) — Section 307, 34, 438, 54, 59
High Courts23 Mar 2011
State of Haryana and Another Vs Smt. Paramjeet Kaur and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0726
Land Acquisition Act, 1894 — Section 18, 4, 6
High Courts23 Mar 2011Dismissed
Prakash Singh Vs Ajit Singh and Another
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0725
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2AConstitution of India, 1950 — Article 227
High Courts23 Mar 2011
Nanda Vs Kamlesh and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0643
Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 420
High Courts23 Mar 2011Dismissed
Madan Lal and Another Vs Tek Chand Sharma
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0592
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts23 Mar 2011
Ram Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0568
Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 506
High Courts23 Mar 2011Dismissed
Mai Chand Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0538
High Courts23 Mar 2011Dismissed
Niranjan Dass alias Niranjan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0505
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A, 313, 337, 338
High Courts23 Mar 2011
Major Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0502
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts23 Mar 2011Dismissed
The Arya Nagar Co-op. L/C Society Ltd. Vs MD, HVPN Ltd. and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0449
Arbitration and Conciliation Act, 1996 — Section 11Limitation Act, 1963 — Article 137
High Courts23 Mar 2011Allowed
Kalu Ram Vs Indian Oil Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0448
High Courts23 Mar 2011
Singh Medical Agencies Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0386