High Courts14 May 2010Allowed
Ajmel Singh Vs Kulwinder Singh and Another
Punjab And Haryana At Chandigarh · (2010) 159 PLR 192
Civil Procedure Code, 1908 (CPC) — Section 148A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 159 of 243
High Courts14 May 2010Dismissed
Mrs. Kushal Takhar and Others Vs Gurinder Singh
Punjab And Haryana At Chandigarh · (2010) 159 PLR 564 : (2010) 3 RCR(Civil) 706 : (2010) 2 RCR(Rent) 132
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts14 May 2010Allowed
Priya Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 845
Penal Code, 1860 (IPC) — Section 366A
High Courts14 May 2010Allowed
Balwan Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 734
Penal Code, 1860 (IPC) — Section 363, 376
High Courts14 May 2010Dismissed
Ritu Monga Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 218
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 482Penal Code, 1860 (IPC) — Section 109
High Courts13 May 2010Allowed
Ramji Lal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 513
High Courts13 May 2010
Joginder Kaur Vs Central Administrative Tribunal and Another
Punjab And Haryana At Chandigarh · (2010) 159 PLR 549 : (2010) 5 SLR 245
Central Civil Services (Pension) Rules, 1972 — Rule 38Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 47, 47(2)
High Courts13 May 2010Allowed
Assistant Commr. of Cus., Ludhiana Vs Aman Alloys Ltd.
Punjab And Haryana At Chandigarh · (2011) 271 ELT 200
Customs Tariff Act, 1975 — Section 112, 24
High Courts13 May 2010
ICICI Lombard General Insurance Company Limited Vs Jagdish
Punjab And Haryana At Chandigarh · (2010) 3 CivCC 923 : (2010) 4 PLR 20 : (2010) 3 RCR(Civil) 672
Motor Vehicles Act, 1988 — Section 163A
High Courts13 May 2010
Shamsher Singh & Ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 3 Law Herald 2394 : (2010) 2 Marr.LJ 452 : (2010) 1 Marr.LJ 39 : (2011) 5 RCR(Criminal) 592
Criminal Procedure Code, 1973 (CrPC) — Section 378(4), 482Limitation Act, 1908 — Section 5Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts13 May 2010
Suresh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 3 Law Herald 2256
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 60(3)
High Courts13 May 2010Allowed
Didar Singh @ Dara Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 337
Criminal Procedure Code, 1973 (CrPC) — Section 313Industrial Disputes Act, 1947 — Section 18Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42, 43
High Courts13 May 2010Dismissed
Krishna Kumari Vs Krishan Kumar
Punjab And Haryana At Chandigarh · (2010) 05 P&H CK 0143
High Courts13 May 2010Dismissed
Gram Panchayat Bahadurpur Vs Social Education and Panchayat Officer and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 331 : (2010) 4 RCR(Civil) 325
High Courts13 May 2010Dismissed
The Allahabad Bank and Others Vs Resham Singh and Another
Punjab And Haryana At Chandigarh · (2010) 127 FLR 495 : (2010) 4 LLJ 812 : (2010) 159 PLR 553 : (2010) 4 SLR 164
High Courts13 May 2010Allowed
Capt. Jage Ram and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 532 : (2010) 159 PLR 548
High Courts13 May 2010Dismissed
Commissioner of C. Ex., Delhi-V Vs Jai Shree Agro Industries Ltd.
Punjab And Haryana At Chandigarh · (2012) 275 ELT 222
Central Excises and Salt Act, 1944 — Section 11AC, 35G
High Courts12 May 2010Dismissed
Rakesh Aggarwal and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 546
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 16, 4, 4(1), 6
High Courts12 May 2010Dismissed
Balwinder Singh Vs Gurcharan Singh and Others
Punjab And Haryana At Chandigarh · (2010) 4 CivCC 5 : (2010) 159 PLR 541 : (2011) 7 RCR(Criminal) 47
High Courts12 May 2010Allowed
Pirbhu Vs Mehtab Singh and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 537
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2APunjab Village Common Lands (Regulation) Act, 1961 — Section 2(4), 7