High Courts12 May 2009
Karma and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 6 RCR(Criminal) 1468
Penal Code, 1860 (IPC) — Section 304B
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 67 of 126
High Courts11 May 2009
Mittal Overseas Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 44 VST 308
Punjab General Sales Tax Act, 1948 — Section 20(1), 22(1), 22(2)
High Courts11 May 2009Allowed
Prithipal Singh Vs U.T.
Punjab And Haryana At Chandigarh · (2009) 156 PLR 165
Land Acquisition Act, 1894 — Section 18, 4
High Courts11 May 2009Dismissed
Kailasho Vs Sukhdev Singh and Others
Punjab And Haryana At Chandigarh · (2009) 155 PLR 718
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2
High Courts11 May 2009Dismissed
Paramjeet Kaur and Others Vs Smt. Kartar Kaur and Others
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 484 : (2009) 155 PLR 716 : (2010) 8 RCR(Civil) 991
High Courts11 May 2009
Avtar Singh Vs Smt. Rajwanti and Another
Punjab And Haryana At Chandigarh · (2009) 155 PLR 712 : (2009) 4 RCR(Civil) 400
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 7
High Courts11 May 2009
Dheeraj Setia Vs CBI
Punjab And Haryana At Chandigarh · (2009) 05 P&H CK 0117
Penal Code, 1860 (IPC) — Section 120B, 306
High Courts11 May 2009Dismissed
Krishan Kumar Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2009) 05 P&H CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts11 May 2009
Kam Singh and Others Vs Subhash Chander
Punjab And Haryana At Chandigarh · (2009) 155 PLR 801
Motor Vehicles Act, 1939 — Section 110A
High Courts11 May 2009
Mohammad Yasin Vs Baba Ujaggar Shah and others
Punjab And Haryana At Chandigarh · (2011) 7 RCR(Civil) 1163
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17
High Courts08 May 2009
Jai Durga Cotton Mills Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 29 VST 617
Haryana General Sales Tax Act, 1973 — Section 13B
High Courts08 May 2009
Harpreet Singh Vs Gurbhej Singh and Another
Punjab And Haryana At Chandigarh · (2011) 7 RCR(Civil) 1157
High Courts08 May 2009
Tarsem Lal Jain Vs Sh. Balraj Bhasin and Another
Punjab And Haryana At Chandigarh · (2009) 05 P&H CK 0158
Punjab Privately Managed Aided School Act, 1979 — Section 4(1)
High Courts08 May 2009Allowed
Suryakant Gupta and Others Vs Rajaram Corn Products (Punjab) Ltd. and Others
Punjab And Haryana At Chandigarh · (2009) 150 CompCas 77 : (2010) 100 SCL 41
COMPANIES ACT, 1956 — Section 397, 398, 402, 433, 87
High Courts08 May 2009Dismissed
Reliance Haryana SEZ Ltd. Vs Shiv Kumar and Another
Punjab And Haryana At Chandigarh · (2009) 05 P&H CK 0115
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts08 May 2009Dismissed
Punjab State and Another Vs Jasbir Kumar
Punjab And Haryana At Chandigarh · (2009) 05 P&H CK 0095
High Courts08 May 2009
Aggarwal Iron Store Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 35 VST 200
Central Sales Tax Act, 1956 — Section 15, 9(2)Punjab General Sales Tax Act, 1948 — Section 10(6), 10(7), 11, 11(1), 11(2)Punjab General Sales Tax Rules, 1949 — Rule 20, 22, 23
High Courts08 May 2009
Daljit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 186
Criminal Procedure Code, 1973 (CrPC) — Section 438Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts08 May 2009Dismissed
Santokh Singh Vs The Sub Divisional Officer, P.S.E.B and others
Punjab And Haryana At Chandigarh · (2011) 7 RCR(Civil) 1162
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts08 May 2009Allowed
Chander Kalan and Another Vs Roshan Lal
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 20 : (2009) 2 RCR(Rent) 39
Civil Procedure Code, 1908 (CPC) — Section 115Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15