High Courts27 Feb 2008Allowed
Rajesh Kumar Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0334
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2008
2,153 judgments · page 81 of 108
High Courts27 Feb 2008Dismissed
Ranjit Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0326
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 54Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 35, 54
High Courts27 Feb 2008
Ude Singh and Others Vs Ram Chander
Punjab And Haryana At Chandigarh · (2009) 1 CivCC 433 : (2009) 1 RCR(Civil) 41
Evidence Act, 1872 — Section 115
High Courts27 Feb 2008
Dhanpat Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 253
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 7
High Courts27 Feb 2008Allowed
Smt. Luxmi Devi and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) ACJ 2149 : (2008) 2 PLR 583
Motor Vehicles Act, 1988 — Section 92A
High Courts27 Feb 2008Allowed
Surender Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0258
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts27 Feb 2008Dismissed
Madan Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0257
Penal Code, 1860 (IPC) — Section 302, 307, 323, 324
High Courts27 Feb 2008Dismissed
Vir Pal Vs State (U.T., Chandigarh)
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 279
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304, 304A
High Courts27 Feb 2008Dismissed
Chunni Lal Vs Gobind Ram and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 538 : (2008) 2 RCR(Civil) 664 : (2008) 1 RCR(Rent) 387
High Courts27 Feb 2008Allowed
H.K. Dua Vs Chander Mohan, Deputy Chief Minister of Haryana
Punjab And Haryana At Chandigarh · (2008) CriLJ 2301 : (2008) 3 RCR(Criminal) 64
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 500, 501, 502Press Council Act, 1978 — Section 1, 3, 5, 6, 7
High Courts27 Feb 2008Dismissed
Kulwant Singh and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0212
High Courts27 Feb 2008
Avtar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 428
High Courts27 Feb 2008
Jagjit Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 2 HLR 94
High Courts27 Feb 2008
Jagjit Singh, Inderjit Kaur and Balwinder Kaur @ Bholi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 232
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 304B
High Courts27 Feb 2008
Bal Mukand Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 436
High Courts27 Feb 2008Dismissed
Ram Niwas alias Niwasa Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 244
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 118, 133, 59Penal Code, 1860 (IPC) — Section 323, 376, 506
High Courts27 Feb 2008Dismissed
Prem Singh Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 5 SLR 291
High Courts27 Feb 2008
Gurpal Singh @ Kirpal Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0118
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts27 Feb 2008
Pal Singh and Another Vs Jagir Kaur and Others
Punjab And Haryana At Chandigarh · (2009) ACJ 989 : (2008) 2 PLR 541 : (2008) 3 RCR(Civil) 710
Penal Code, 1860 (IPC) — Section 302, 34
High Courts27 Feb 2008
Sat Pal and Another Vs Puran Singh and Others (LRS of Kashmir Singh (deft))
Punjab And Haryana At Chandigarh · (2008) 2 PLR 651 : (2008) 3 RCR(Civil) 433
Partnership Act, 1932 — Section 42, 69