COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2008

2,153 judgments · page 78 of 108

High Courts03 Mar 2008

Anil Dhawan and others Vs Gurnam Singh

Punjab And Haryana At Chandigarh · (2008) 4 RCR(Criminal) 376

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 129, 130, 131, 132, 144Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 188

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High Courts03 Mar 2008Dismissed

Hindustan Petroleum Corporation Ltd. Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2008) 16 VST 77

Constitution of India, 1950 — Article 226, 227

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High Courts03 Mar 2008Dismissed

Commissioner of Income Tax Vs Punjab State Co-operative Bank Ltd.

Punjab And Haryana At Chandigarh · (2008) 300 ITR 24

Banking Regulation Act, 1949 — Section 5, 6Income Tax Act, 1961 — Section 143, 260, 80P

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High Courts03 Mar 2008Allowed

Laxmi Devi and Another Vs Central Bank of India and Others

Punjab And Haryana At Chandigarh · (2008) 2 PLR 314

Constitution of India, 1950 — Article 226, 227

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High Courts03 Mar 2008Dismissed

Kurukshetra Darpans (P) Ltd. Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2008) 217 CTR 326 : (2008) 169 TAXMAN 344

Income Tax Act, 1961 — Section 194, 194C, 201, 260A

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High Courts03 Mar 2008

Jeet Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2008) 2 PLR 654

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15

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High Courts03 Mar 2008Allowed

Smt. Gurcharan Kaur Vs The Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (2008) 149 PLR 276

Civil Procedure Code, 1908 (CPC) — Section 151, 47Constitution of India, 1950 — Article 226PENSIONS ACT, 1871 — Section 4

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High Courts03 Mar 2008

Khazan Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2008) 2 PLR 615

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15

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High Courts03 Mar 2008Allowed

Bahadur Singh and Another Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2008) 3 PLR 217 : (2009) 2 SLR 108

Constitution of India, 1950 — Article 14, 16

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High Courts03 Mar 2008

Commissioner of Income Tax Vs P.K. Industries

Punjab And Haryana At Chandigarh · (2009) 316 ITR 155

Income Tax Act, 1961 — Section 210, 214, 240, 244

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High Courts03 Mar 2008

Arvind Kumar Malhotra Vs Smt. Anju Anand

Punjab And Haryana At Chandigarh · (2008) 152 PLR 79

Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Penal Code, 1860 (IPC) — Section 506, 509

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High Courts03 Mar 2008Dismissed

Bansal India (Pvt.) Limited Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2008) 2 PLR 656

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 5, 6, 9

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High Courts03 Mar 2008Dismissed

Samunder Singh Vs Chander Parkash and Others

Punjab And Haryana At Chandigarh · (2008) 151 PLR 589 : (2008) 1 RCR(Rent) 427

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High Courts03 Mar 2008Allowed

Amarjit Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2008) 2 PLR 612

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15

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High Courts29 Feb 2008

Rattan Chand Vs Charan Dass and others

Punjab And Haryana At Chandigarh · (2008) 2 RCR(Civil) 894

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High Courts29 Feb 2008Allowed

Ram Singh Vs The State of Haryana

Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0341

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15

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High Courts29 Feb 2008Allowed

Jagdish Chander and Another Vs Om Piari and Others

Punjab And Haryana At Chandigarh · (2008) 2 CivCC 176 : (2008) 152 PLR 463 : (2008) 4 RCR(Civil) 56

Transfer of Property Act, 1882 — Section 52

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High Courts29 Feb 2008Dismissed

Oriental Insurance Co. Ltd. Vs Kamla Devi and Others

Punjab And Haryana At Chandigarh · (2009) ACJ 2611 : (2008) 3 RCR(Civil) 12

Motor Vehicles Act, 1988 — Section 166

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High Courts29 Feb 2008Dismissed

Libra Bus Service Pvt. Ltd. Vs State Transport Appellate Tribunal Ors.

Punjab And Haryana At Chandigarh · (2008) 152 PLR 48 : (2008) 3 RCR(Civil) 766

Constitution of India, 1950 — Article 14, 226, 227Motor Vehicles Act, 1988 — Section 100, 103, 104, 98, 99

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High Courts29 Feb 2008

Harbans Singh Gill Vs State of Punjab

Punjab And Haryana At Chandigarh · (2008) 151 PLR 420 : (2008) 4 RCR(Criminal) 447

Criminal Procedure Code, 1973 (CrPC) — Section 482, 82Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471

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