High Courts15 May 2008
Harish and Others Vs The Oriental Insurance Company Ltd.
Punjab And Haryana At Chandigarh · (2009) ACJ 1368 : (2008) 3 PLR 119
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2008
2,153 judgments · page 56 of 108
High Courts15 May 2008Allowed
Jagat Singh Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2008) 3 PLR 221
High Courts15 May 2008Dismissed
Ahuja Distributor and Another Vs Sarup Tanneries Limited and Another
Punjab And Haryana At Chandigarh · (2008) 151 PLR 484
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14
High Courts15 May 2008Dismissed
Balraj Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 640 : (2008) 4 RCR(Civil) 198
Constitution of India, 1950 — Article 171E, 171F, 243O, 376C, 376DElectricity Act, 2003 — Section 139, 38, 41Penal Code, 1860 (IPC) — Section 153A, 376A, 376B, 406, 498A
High Courts14 May 2008
Gram Panchayat Panj Garaian Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2008) 3 LLR 452 : (2009) 1 PLR 218 : (2008) 4 RCR(Civil) 719
High Courts14 May 2008
Gurbhajan Singh Vs Land Acquisition Collector and others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 83 : (2009) 2 RCR(Civil) 548
High Courts14 May 2008Dismissed
Ramesh Saggar and Others Vs Dr. Satya Pal and Another
Punjab And Haryana At Chandigarh · (2008) 151 PLR 491
Criminal Procedure Code, 1973 (CrPC) — Section 195, 340
High Courts14 May 2008Allowed
Santro Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 3 PLR 205
High Courts14 May 2008Dismissed
Rajinder Kumar Vs Central Administrative Tribunal, Chandigarh Bench
Punjab And Haryana At Chandigarh · (2008) 114 FLR 674 : (2008) 3 PLR 180 : (2008) 3 RCR(Civil) 463
High Courts14 May 2008Allowed
Rupinder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 4 RCR(Criminal) 235
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 323, 406, 498A
High Courts14 May 2008Allowed
Pawan Kumar Prashar Vs State (Food Inspector), UT, Chandigarh and others
Punjab And Haryana At Chandigarh · (2008) 4 RCR(Criminal) 232
Prevention of Food Adulteration Act, 1954 — Section 16(1A)(i)
High Courts14 May 2008Allowed
Rajesh Kumar and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 483
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2Penal Code, 1860 (IPC) — Section 30, 304B, 306, 34, 498A
High Courts14 May 2008
Gram Panchayat Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 218
Punjab Panchayati Raj Act, 1994 — Section 3
High Courts14 May 2008
Joga Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 3 RCR(Criminal) 118
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 304B, 306, 34, 404
High Courts14 May 2008
Talwinder Singh @ Laddi and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2008) 26 CriminalCC 647
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B
High Courts14 May 2008
Talwinder Singh @ Laddi and another Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2008) 3 RCR(Criminal) 970
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9), 482Penal Code, 1860 (IPC) — Section 120B, 342, 363, 366, 376
High Courts13 May 2008Dismissed
Harbhajan Singh Vs Harbans Singh and Others
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Civil) 714
Evidence Act, 1872 — Section 65, 66
High Courts13 May 2008Dismissed
Promila Kanwar and Another Vs Narinderjit Singh and Others
Punjab And Haryana At Chandigarh · (2008) 151 PLR 493 : (2008) 2 RCR(Rent) 213
High Courts13 May 2008Allowed
Commissioner of Income Tax Vs Carpet India Carpet India Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2008) 306 ITR 359
Income Tax Act, 1961 — Section 28, 80HHC
High Courts13 May 2008
Dr. Inder Bala Malhotra Vs Haryana Power Generation Corporation Limited
Punjab And Haryana At Chandigarh · (2008) 152 PLR 83 : (2009) 2 SLR 89