High Courts29 May 2008Allowed

Beant Lal Vs Radhey Sham

Punjab And Haryana At Chandigarh · (2008) 151 PLR 408 : (2008) 3 RCR(Civil) 628 : (2008) 2 RCR(Rent) 48

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3)(a)
High Courts28 May 2008

State of Haryana Vs Ram Kumar

Punjab And Haryana At Chandigarh · (2008) 4 RCR(Criminal) 308

Evidence Act, 1872 — Section 106, 113A, 114Penal Code, 1860 (IPC) — Section 304B, 306, 498A, 498A