COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2008

2,153 judgments · page 38 of 108

High Courts21 Aug 2008Allowed

Kahla Singh Vs Additional Director Consolidation of Holdings and Others

Punjab And Haryana At Chandigarh · (2009) 3 PLR 750 : (2009) 1 RCR(Civil) 493

East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42

High Courts21 Aug 2008Dismissed

Banwari Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2009) 153 PLR 394 : (2008) 4 RCR(Civil) 431

COMPANIES ACT, 1956 — Section 2, 3General Clauses Act, 1897 — Section 3Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2

High Courts21 Aug 2008Dismissed

Karampal Singh Vs Amarjit Kaur

Punjab And Haryana At Chandigarh · (2009) 1 CivCC 135 : (2008) 152 PLR 631 : (2008) 4 RCR(Civil) 429

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 11, 12, 13, 24

High Courts21 Aug 2008Allowed

Mohinder Singh and Another Vs Mohinder Singh and Others

Punjab And Haryana At Chandigarh · (2008) 152 PLR 786 : (2008) 4 RCR(Civil) 563

Civil Procedure Code, 1908 (CPC) — Section 115, 151

High Courts21 Aug 2008

Bharat Hotels Ltd., New Delhi Vs State of Haryana and another

Punjab And Haryana At Chandigarh · (2009) 1 RCR(Civil) 398

High Courts21 Aug 2008

Hazara Singh Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 811

High Courts21 Aug 2008Dismissed

Commissioner of Income Tax (Tds) Vs Assistant Manager (Accounts), Food Corporation of India

Punjab And Haryana At Chandigarh · (2010) 326 ITR 106

Income Tax Act, 1961 — Section 194(1), 194A, 194C, 201

High Courts20 Aug 2008Dismissed

Shangara Singh Vs Additional Registrar, Cooperative Societies Punjab and Others

Punjab And Haryana At Chandigarh · (2009) 153 PLR 19 : (2009) 3 RCR(Civil) 682

Constitution of India, 1950 — Article 226, 227

High Courts20 Aug 2008Allowed

Paramjit Kaur and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2009) 4 CivCC 511 : (2008) 4 CivCC 511 : (2008) 152 PLR 185 : (2008) 4 RCR(Civil) 772 : (2009) 4 RCR(Civil) 772

High Courts20 Aug 2008Dismissed

Bant Singh alias Balwant Singh and Another Vs Raghubir Singh and Others

Punjab And Haryana At Chandigarh · (2008) 4 CivCC 585 : (2008) 152 PLR 336 : (2008) 4 RCR(Civil) 260 : (2008) 2 RCR(Rent) 297 : (2008) 2 RCR(Rent) 298

Constitution of India, 1950 — Article 227

High Courts20 Aug 2008Dismissed

Baljeet Singh and Others Vs Manjeet Kaur and Others

Punjab And Haryana At Chandigarh · (2008) 152 PLR 337 : (2008) 4 RCR(Civil) 260 : (2008) 2 RCR(Rent) 298

Constitution of India, 1950 — Article 227

High Courts20 Aug 2008

Mahant Lakshmi Dhar through his legal representatives Vs Financial Commissioner, Taxation and Others

Punjab And Haryana At Chandigarh · (2009) 3 PLR 572 : (2009) 1 RCR(Civil) 240

Punjab Land Reforms Act, 1972 — Section 18

High Courts20 Aug 2008Allowed

Ishwar Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 494

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307

High Courts20 Aug 2008Dismissed

Joga Singh and another Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 467

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 42, 54

High Courts19 Aug 2008Dismissed

Satbir Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2009) 153 PLR 8 : (2009) 3 RCR(Civil) 678 : (2010) 3 SLR 128

Constitution of India, 1950 — Article 226

High Courts19 Aug 2008Dismissed

Harjit Singh Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · AIR 2009 P&H 1 : (2009) 153 PLR 746 : (2009) 1 RCR(Civil) 489

Constitution of India, 1950 — Article 21Passports Act, 1967 — Section 5, 6

High Courts19 Aug 2008Allowed

Gram Panchayat Village Panvan Vs Additional Director, Consolidation and Holdings and Others

Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 789

East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42Punjab Village Common Lands (Regulation) Act, 1961 — Section 11

High Courts19 Aug 2008Dismissed

Mohinder Singh Vs Balbir Singh and Others

Punjab And Haryana At Chandigarh · (2008) 152 PLR 334 : (2008) 4 RCR(Civil) 258 : (2008) 2 RCR(Rent) 295

Constitution of India, 1950 — Article 227

High Courts19 Aug 2008

Krishan Vs State of Haryana

Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 44

High Courts19 Aug 2008

Manga Ram Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 41

Penal Code, 1860 (IPC) — Section 302, 306