High Courts21 Jan 2008
Sadhu Singh and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2008) 3 ICC 441 : (2008) 2 LLR 275 : (2008) 2 RCR(Civil) 613
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2008
2,153 judgments · page 103 of 108
High Courts21 Jan 2008
Eros City Developers Private Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 150 PLR 492 : (2008) 2 RCR(Civil) 291
Constitution of India, 1950 — Article 226, 300ALand Acquisition Act, 1894 — Section 11, 17, 4, 5A, 6
High Courts21 Jan 2008Dismissed
Smt. Leelawanti and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0150
Land Acquisition Act, 1894 — Section 11, 17, 4, 5A, 6
High Courts21 Jan 2008Dismissed
Kuldeep Singla Vs Baby alias Kiran and Others Baby alias Kiran and Others Vs Kuldeep Singla
Punjab And Haryana At Chandigarh · (2008) 4 RCR(Criminal) 495
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts21 Jan 2008Dismissed
Kundan Mill Board and Paper Mills Vs Commissioner (Appeals), Patiala Division and Others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0128
Constitution of India, 1950 — Article 226
High Courts21 Jan 2008
Satish Vs The State of Haryana The State of Haryana Vs Satish
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0123
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 164, 281, 463Penal Code, 1860 (IPC) — Section 302, 364, 376, 511
High Courts21 Jan 2008Dismissed
Bachhu Lal and Muna Prashad Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 328, 379, 411
High Courts21 Jan 2008
Dr. Rajiv Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 186, 332, 353, 379, 506
High Courts21 Jan 2008
Commissioner of Income Tax-I Vs Vardhman Polytex Limited
Punjab And Haryana At Chandigarh · (2008) 214 CTR 561 : (2008) 300 ITR 186
Civil Procedure Code, 1908 (CPC) — Section 100COMPANIES ACT, 1956 — Section 208Income Tax Act, 1961 — Section 10, 143, 260A, 28, 29
High Courts21 Jan 2008Allowed
Shinderpal Kaur and Another Vs Amarjit Singh and Others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0090
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10
High Courts21 Jan 2008
Bhupinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 2 PLR 49 : (2009) 5 SLR 283
Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 308
High Courts21 Jan 2008
Jai Bhagwan Vs Uttar Haryana Bijli Vitran Nigam Ltd. and Another
Punjab And Haryana At Chandigarh · (2008) 117 FLR 624 : (2008) 2 LLJ 753
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 47
High Courts21 Jan 2008Dismissed
Ram Swaroop Vs Bharat Petroleum Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0036
Constitution of India, 1950 — Article 14, 19, 21, 226Essential Commodities Act, 1955 — Section 10, 7Penal Code, 1860 (IPC) — Section 420
High Courts21 Jan 2008Allowed
Bhagwan Dass Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 26 CriminalCC 241
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 7
High Courts20 Jan 2008Dismissed
K.C. Narwal, SDO (Operation) U.H.B.V.N. Vs Jagdish Chander, Proprietor, Friends Poultry Farms
Punjab And Haryana At Chandigarh · (2008) 27 CriminalCC 886
Penal Code, 1860 (IPC) — Section 500, 506
High Courts18 Jan 2008Dismissed
Baljinder Singh Teja and Another Vs Punjab and Haryana High Court and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 732
Constitution of India, 1950 — Article 14, 16, 229, 231
High Courts18 Jan 2008
Karnail Singh Vs Kabul Singh
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0174
High Courts18 Jan 2008Allowed
The Managing Committee of Shri Guru Gobind Singh Senior Secondary School Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0169
Punjab Aided Schools (Security of Service) Act, 1969 — Section 4
High Courts18 Jan 2008
Vikram and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0096
High Courts18 Jan 2008Dismissed
Bhagwana Vs Tara Chand and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 73
Civil Procedure Code, 1908 (CPC) — Section 151