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Punjab And Haryana At Chandigarh judgments, 2006

2,340 judgments · page 113 of 117

High Courts13 Jan 2006Dismissed

Jai Narain Vs Smt. Sona Devi

Punjab And Haryana At Chandigarh · (2006) 2 CivCC 99 : (2006) 143 PLR 573 : (2006) 2 RCR(Civil) 213

Civil Procedure Code, 1908 (CPC) — Order 30 Rule 3, 100Registration Act, 1908 — Section 17, 17(1), 17(2)Specific Relief Act, 1963 — Section 34
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High Courts12 Jan 2006Allowed

Pirthi Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2006) CriLJ 1393 : (2006) 1 RCR(Criminal) 786

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 409, 489C
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High Courts11 Jan 2006Allowed

Pal Singh Vs Ranjit Singh

Punjab And Haryana At Chandigarh · (2006) 143 PLR 68 : (2006) 1 RCR(Civil) 831

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
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