High Courts28 Jan 2005
Mukesh Kumar and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 15 CriminalCC 348
Penal Code, 1860 (IPC) — Section 302, 498A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2005
1,359 judgments · page 61 of 68
High Courts28 Jan 2005Allowed
Satish Chander Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 2 RCR(Criminal) 113
Penal Code, 1860 (IPC) — Section 406, 420
High Courts28 Jan 2005Allowed
Bhola Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 2 RCR(Criminal) 520
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts27 Jan 2005Dismissed
Nirmala and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) CriLJ 1627
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts27 Jan 2005Dismissed
Smt. Parkash Kumari Vs Balwant Singh and Others
Punjab And Haryana At Chandigarh · (2005) 2 CivCC 299 : (2005) 139 PLR 786
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 9 Rule 8, Order 9 Rule 9
High Courts27 Jan 2005Allowed
Ms. Monica Bibli Sood Vs Dr. Karan J. Kumar and Others
Punjab And Haryana At Chandigarh · (2005) 139 PLR 795 : (2005) 2 RCR(Civil) 455
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 13, Order 11 Rule 14, Order 11 Rule 15, Order 11 Rule 16
High Courts27 Jan 2005Allowed
Chanan Singh Vs Financial Commissioner Appeals-I and Others
Punjab And Haryana At Chandigarh · (2005) 140 PLR 103
Punjab Land Revenue Act, 1887 — Section 16Transfer of Property Act, 1882 — Section 44
High Courts27 Jan 2005
Sandeep Kumar Garg Vs Sandeep Kumar Aggarwal
Punjab And Haryana At Chandigarh · (2006) 1 ALD(Cri) 972 : (2006) 1 ALD(Cri) 28 : (2005) 4 BC 217 : (2005) 140 PLR 486 : (2005) 3 RCR(Civil) 245 : (2005) 3 RCR(Criminal) 385
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts27 Jan 2005
Commissioner of Income Tax Vs Dr. M.R. Sapra
Punjab And Haryana At Chandigarh · (2005) 197 CTR 207 : (2005) 276 ITR 41
Income Tax Act, 1961 — Section 143(3), 260ALand Acquisition Act, 1894 — Section 4
High Courts27 Jan 2005Allowed
Sanjay Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) CriLJ 2703 : (2005) 2 RCR(Criminal) 561
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 328
High Courts25 Jan 2005Dismissed
Jarnail Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 1 RCR(Criminal) 968
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts25 Jan 2005Allowed
Sanjay Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 2 RCR(Criminal) 141
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 34
High Courts25 Jan 2005Dismissed
Jarnail Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 12 CriminalCC 244
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 42(1), 42(2), 43
High Courts25 Jan 2005
Commissioner of Income Tax Vs Bhagat Bros.
Punjab And Haryana At Chandigarh · (2005) 199 CTR 482
Income Tax Act, 1961 — Section 35B, 35B(1)
High Courts25 Jan 2005Dismissed
Balwinder Kumar Vs Rajinder Kumar and Others
Punjab And Haryana At Chandigarh · AIR 2005 P&H 246 : (2005) 2 CivCC 621 : (2005) 1 ILR (P&H) 542 : (2005) 140 PLR 475
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, 151
High Courts25 Jan 2005
Steel Authority of India Ltd. Vs Steel Strips Limited
Punjab And Haryana At Chandigarh · (2005) 3 BC 536 : (2005) 140 PLR 157
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5(1), Order 41 Rule 5(2), Order 41 Rule 5(3A), 151
High Courts25 Jan 2005
Hy. Govt. College Teachers Vs Election Commission of India etc.
Punjab And Haryana At Chandigarh · (2005) 140 PLR 396 : (2005) 3 RCR(Civil) 212
Constitution of India, 1950 — Article 14
High Courts25 Jan 2005Dismissed
Darshan Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2005) 140 PLR 236 : (2005) 2 RCR(Civil) 330
Commissions of Inquiry Act, 1952 — Section 3(1)Punjab Agricultural Produce Markets Act, 1961 — Section 12(2)
High Courts25 Jan 2005
Commissioner of Income Tax Vs Amarjit Inderjit Chopra
Punjab And Haryana At Chandigarh · (2006) 153 TAXMAN 39
High Courts24 Jan 2005Dismissed
Rakesh Goel Vs Maneesh Goel
Punjab And Haryana At Chandigarh · (2005) 12 CriminalCC 186
Criminal Procedure Code, 1973 (CrPC) — Section 190, 195, 195(1)(b), 195(1)(b)(ii), 195(b)(ii)Penal Code, 1860 (IPC) — Section 120B, 193, 196, 199, 200