High Courts01 Feb 2005Allowed
Smt. Jyotsna Prabha Kohli Vs Reg: Estate of (Dr.) Mrs. Sharda Jagdish(Deceased)
Punjab And Haryana At Chandigarh · (2005) 2 CivCC 659 : (2005) 140 PLR 16
Succession Act, 1925 — Section 276, 63
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2005
1,359 judgments · page 60 of 68
High Courts01 Feb 2005
Amrik Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) CriLJ 2707
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts01 Feb 2005Allowed
Ram Kumar Vs Rajender Singh
Punjab And Haryana At Chandigarh · (2005) 140 PLR 211
High Courts01 Feb 2005Dismissed
Raj Singh Vs Inder Jeet
Punjab And Haryana At Chandigarh · AIR 2005 P&H 244 : (2005) 2 CivCC 690 : (2005) 2 CivCC 730 : (2005) 140 PLR 136 : (2005) 2 RCR(Civil) 478 : (2005) 2 RCR(Civil) 479
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts01 Feb 2005
Om Parkash Vs Chamel Singh
Punjab And Haryana At Chandigarh · (2005) 2 CivCC 554 : (2005) 140 PLR 782 : (2005) 2 RCR(Civil) 723
High Courts01 Feb 2005Dismissed
Inderjit Goel Vs Punjab Reliable Investment (P) Ltd. and Another
Punjab And Haryana At Chandigarh · AIR 2005 P&H 265 : (2005) 3 ARBLR 190 : (2005) 140 PLR 598 : (2005) 2 RCR(Civil) 328
Arbitration and Conciliation Act, 1996 — Section 31(5), 33, 34, 36, 9
High Courts31 Jan 2005Allowed
M/s Madan Gopal Kashmiri Lal and Company Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 13 CriminalCC 55
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
High Courts31 Jan 2005Allowed
Ranjodh Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 2 RCR(Criminal) 220
Penal Code, 1860 (IPC) — Section 120B, 406
High Courts31 Jan 2005
Ranjodh Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 12 CriminalCC 804
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts31 Jan 2005
Commissioner of Income Tax Vs Ganesh Rice Mills
Punjab And Haryana At Chandigarh · (2005) 196 CTR 513 : (2006) 280 ITR 409
Income Tax Act, 1961 — Section 269L, 55A
High Courts31 Jan 2005
Commissioner of Wealth Tax Vs Prince Raninder Singh Trust
Punjab And Haryana At Chandigarh · (2005) 197 CTR 271 : (2008) 296 ITR 668 : (2005) 146 TAXMAN 609
Wealth Tax Act, 1957 — Section 18(1), 27AWealth Tax Rules, 1957 — Rule 1BB
High Courts31 Jan 2005Allowed
Gurmel Singh Vs Directer, Rural Development and Panchayats and Others
Punjab And Haryana At Chandigarh · (2005) 106 FLR 293 : (2005) 140 PLR 233
Punjab Contributory Provident Fund Rules, 1993 — Rule 14.13
High Courts31 Jan 2005Allowed
Vijay Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2005) 105 FLR 829 : (2005) 2 LLJ 961 : (2005) 140 PLR 101
Industrial Disputes (Amendment) Act, 1971 — Section 11AIndustrial Disputes Act, 1947 — Section 10, 10(1), 2A
High Courts31 Jan 2005Allowed
M/s. Madan Gopal Kashmiri Lal and Company Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 2 RCR(Criminal) 47
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482
High Courts28 Jan 2005Dismissed
Mukesh Kumar and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 2 RCR(Criminal) 538
Penal Code, 1860 (IPC) — Section 302, 304
High Courts28 Jan 2005
Charanjit Kaur and Another Vs Darshan Singh
Punjab And Haryana At Chandigarh · (2005) 2 CivCC 347 : (2005) 1 DMC 661 : (2005) 139 PLR 791 : (2005) 2 RCR(Civil) 453
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 19
High Courts28 Jan 2005Dismissed
Ashwani Kumar and Another Vs Sashi Bala and Others
Punjab And Haryana At Chandigarh · (2005) 140 PLR 263 : (2005) 1 RCR(Rent) 369
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(6)
High Courts28 Jan 2005Dismissed
Lala Devi and Another Vs Prem Chand and Others
Punjab And Haryana At Chandigarh · (2005) 140 PLR 253 : (2005) 2 RCR(Civil) 331
Registration Act, 1908 — Section 61
High Courts28 Jan 2005Dismissed
Lala Devi Dayal Bhoo Sewa Trust and Another Vs Prem Chand and Others
Punjab And Haryana At Chandigarh · AIR 2005 P&H 174
Registration Act, 1908 — Section 61
High Courts28 Jan 2005Dismissed
Harpal Singh Vs NRI Sh. Surinder Mohan
Punjab And Haryana At Chandigarh · (2005) 139 PLR 789 : (2005) 2 RCR(Civil) 462
Arbitration and Conciliation Act, 1996 — Section 8(2)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 9Transfer of Property Act, 1882 — Section 106